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Sajeev K vs The Registrar Of Co-Operative ...
2021 Latest Caselaw 23492 Ker

Citation : 2021 Latest Caselaw 23492 Ker
Judgement Date : 25 November, 2021

Kerala High Court
Sajeev K vs The Registrar Of Co-Operative ... on 25 November, 2021
WP(C) NO. 21343 OF 2021
                                    -1-

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE AMIT RAWAL
 THURSDAY, THE 25TH DAY OF NOVEMBER 2021 / 4TH AGRAHAYANA, 1943
                       WP(C) NO. 21343 OF 2021
PETITIONER/S:

          SAJEEV K
          AGED 48 YEARS
          S/O. KRISHNAN NAMBIAR, PULIYOOR MADOM, VALAKOM,
          ARACKAL, KOLLAM-691 532
          BY ADVS.
          A.D.SHAJAN
          JOHNSON BENNET


RESPONDENT/S:

    1     THE REGISTRAR OF CO-OPERATIVE SOCIETIES
          TRIVANDRUM-695 001
    2     THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,
          KOLLAM-691 001
    3     THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES,
          KOLLAM-691 001
    4     ARACKAL SERVICE CO-OPERATIVE BANK LTD,
          NO.1858, ARACKAL, VALAKOM, EDAYAM P.O., KOLLAM-691
          532, REPRESENTED BY ITS SECRETARY-IN -LARGE
    5     DISCIPLINARY/SUB COMMITTEE,
          ARACKAL SERVICE CO-OPERATIVE BANK LTD, NO.1858,
          ARACKAL, VALAKOM, EDAYAM P.O., KOLLAM-691 532
          REPRESENTED BY ITS CONVENER


          GP SRI JIMMY GEORGE


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 21343 OF 2021
                                   -2-



                          JUDGMENT

Today when the matter was taken up, learned counsel for

the petitioner submitted that he is not intending to press the

writ petition.

Accordingly, the writ petition is dismissed as not pressed.

Sd/-

AMIT RAWAL JUDGE WP(C) NO. 21343 OF 2021

APPENDIX OF WP(C) 21343/2021

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SUSPENSION ORDER ISSUED BY THE SECRETARY DATED 26.05.2020 AND ENGLISH TRANSLATION Exhibit P2 TRUE COPY OF THE MEMO OF CHARGE ISSUED BY THE DISCIPLINARY/SUB COMMITTEE DATED 24.12.2020 AND ENGLISH TRANSLATION Exhibit P3 TRUE COPY OF THE DISMISSAL ORDER ISSUED BY THE DISCIPLINARY/SUB COMMITTEE DATED 09.04.2021 AND ENGLISH TRANSLATION

 
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