K.R. Girijan vs Dinesh Mon N.T
2021 Latest Caselaw 23435 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
   THURSDAY, THE 25TH DAY OF NOVEMBER 2021 / 4TH AGRAHAYANA, 1943
                         WP(C) NO.25106 OF 2021
PETITIONER :-

           K.R. GIRIJAN, AGED 45 YEARS
           S/O. RAJU, KURUPATHPARAMBIL (H), P.O KUNDUKADU,
           KARUVANKUNDU, THRISSUR DISTRICT - 680 589.

          BY ADVS.
          K.R.ARUN KRISHNAN
          EDISON THOMAS T.
          DEEPA K.RADHAKRISHNAN


RESPONDENTS :-

    1      DINESH MON N.T., AGED 45 YEARS,
           S/O.THANKAPPAN, PROPRIETOR RUDHRA GRANITES,
           NEENDURTHALAKKU (H), KUNDUKADU (P.O), MUTTIKAL, THRISSUR
           - 680 028.

    2      THE DIRECTOR
           DIRECTORATE OF MINING AND GEOLOGY, KESAVADASAPURAM,
           PATTOM, THIRUVANANTHAPURAM - 695 004.

    3      GEOLOGIST
           DEPARTMENT OF MINING AND GEOLOGY, CHEMBUKKAVU, THRISSUR
           - 680 020.

    4      VILLAGE OFFICER
           KILLANNOOR VILLAGE OFFICE, THRISSUR - 680 028.

    5      REVENUE DIVISIONAL OFFICER
           1ST FLOOR, CIVIL STATION, CIVIL LINES ROAD, AYYANTHOLE,
           THRISSUR - 680 003.

    6      THAHASILDAR,
           OPPOSITE TOWN HALL, WEST PALACE ROAD,
           THRISSUR - 680 020.

    7      DISTRICT COLLECTOR,
           THRISSUR HAVING OFFICE AT COLLECTORATE, AYYANTHOLE,
           THRISSUR - 680 003.

           SRI.RIYAL DEVASSY-GP

      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.25106 OF 2021

                                   -: 2 :-


                                JUDGMENT

Dated this the 25th day of November, 2021

It is submitted by the learned Government Pleader, on

instructions, that the complaint submitted by the petitioner is

pending before the District Collector and appropriate steps are

being taken on the same.

In the above view of the matter, this writ petition is

closed without prejudice to the right of the petitioner to agitate

his contentions before the District Collector, in accordance with

law.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/30.11.2021 WP(C) NO.25106 OF 2021

APPENDIX OF WP(C) 25106/2021

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE APPLICATION DATED 02-03-2021 SUBMITTED BY THE PETITIONER UNDER THE RIGHT TO INFORMATION ACT, 2008 TO THE VILLAGE OFFICER, KILLANNUR VILLAGE

Exhibit P2 A TRUE COPY OF REPLY DATED 26-03-2021 ISSUED BY THE STATE PUBLIC INFORMATION OFFICER, KILLANUR VILLAGE TO THE PETITIONER

Exhibit P3 A TRUE COPY OF APPEAL SUBMITTED BY THE PETITIONER TO THE THAHASILDAR, THRISSUR THALUK DATED 08-04-2021

Exhibit P4 A TRUE COPY OF ORDER NO. B2-13981/2021 DATED 12-07-2021 OF THE APPELLATE AUTHORITY UNDER RIGHT TO INFORMATION ACT AND THRISSUR THAHILDAR (LAND REGORMS)

Exhibit P5 A TRUE COPY OF COMMUNICATION DATED 02-08-2021 OF THE STATE PUBLIC INFORMATION OFFICER, KILLANNUR VILLAGE TO THE PETITIONER.

Exhibit P6 A TRUE COPY OF PATTA ISSUED BY THE AUTHORITY UNDER THE RIGHT TO INFORMATION ACT, 2005 BASED ON THE QUERY OF THE PETITIONER.

Exhibit P7 A TRUE COPY OF THE SURVEY SKETCH MAINTAINED BY THE DISTRICT SURVEY SUPERINTENDENT, THRISSUR OF BLOCK NO. 60 OF KILLANNUR VILLAGE

Exhibit P8 A TRUE COPY OF RELEVANT PAGE OF VILLAGE SKETCH AND BTR OF KILLANNUR VILLAGE ISSUED TO THE PETITIONER UNDER THE RIGHT TO INFORMATION ACT,

Exhibit P9 A TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONER DATED 22-09-2021 TO THE REVENUE DIVISIONAL OFFICER, THRISSUR.