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T.A. Murali vs Biju
2021 Latest Caselaw 23238 Ker

Citation : 2021 Latest Caselaw 23238 Ker
Judgement Date : 24 November, 2021

Kerala High Court
T.A. Murali vs Biju on 24 November, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
             THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  WEDNESDAY, THE 24TH DAY OF NOVEMBER 2021 / 3RD AGRAHAYANA, 1943
                        CON.CASE(C) NO. 1758 OF 2021
IN THE JUDGMENT DATED 8.10.2020 IN WP(C) 21187/2020 OF HIGH COURT
                              OF KERALA, ERNAKULAM
PETITIONER/PETITIONER IN W.P.(C):

             T.A. MURALI, AGED 51 YEARS,
             S/O.KRISHNA PODUVAL, THEKKE ATHAYI HOUSE,
             MAHADEVA GRAMAM, PAYYANNUR P.O.,
             TALIPARAMBA TALUK, KANNUR DISTRICT.

             BY ADV. M.V.AMARESAN



RESPONDENT/RESPONDENT NO.1 IN W.P.(C):

             SRI.BIJU,
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
             DEPUTY COMMISSIONER,
             MALABAR DEVASWOM BOARD, KOZHIKODE,
             PIN - 673 001.

             BY ADV R.LAKSHMI NARAYAN


     THIS    CONTEMPT    OF    COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 24.11.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 1758 OF 2021
                                -2-

                              JUDGMENT

When this matter was called today,

Smt.N.P.Ruksana - learned counsel for the

petitioner submitted that the directions in the

judgment have been fully complied with and,

therefore, that this contempt case is not being

pressed.

This contempt case is thus closed.

Sd/-

DEVAN RAMACHANDRAN JUDGE akv CON.CASE(C) NO. 1758 OF 2021

APPENDIX OF CON.CASE(C) 1758/2021

PETITIONER ANNEXURES

ANNEXURE 1 TRUE COPY OF JUDGMENT DATED 08.10.2020 IN WP(C) NO.21187/2020 PASSED BY THIS HON'BLE COURT.

ANNEXURE 2 TRUE COPY OF LETTER DATED 20.10.2020 ISSUED BY THE PETITIONER TO THE RESPONDENT.

ANNEXURE 2(A) TRUE COPY OF POSTAL ACKNOWLEDGMENT CARD RECEIVED BY RESPONDENT DATED 30.10.2020.

ANNEXURE 3 TRUE COPY OF LAWYER NOTICE DATED ISSUED BY THE PETITIONER TO THE RESPONDENT DATED 31.08.2021.

ANNEXURE 3(A) TRUE COPY OF POSTAL ACKNOWLEDGMENT CARD RECEIVED BY RESPONDENT DATED 07.09.2021.

 
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