Swathy vs Jibin
2021 Latest Caselaw 23232 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
             THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                     &
               THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
  WEDNESDAY, THE 24TH DAY OF NOVEMBER 2021 / 3RD AGRAHAYANA, 1943
                      MAT.APPEAL NO. 560 OF 2018
    AGAINST THE ORDER/JUDGMENT IN OP 935/2017 OF FAMILY COURT,
                        IRINJALAKUDA, THRISSUR
APPELLANT:

             SWATHY, AGED 27 YEARS, D/O. CHETTIYATTIL
             RADHAKRISHNAN,PULLUT VILLEGE & DESOM, KODUNGALLUR TALUK
             680 663.

             BY ADVS.
             SRI.K.I.SAGEER
             SRI.R.RAJEEV MENON


RESPONDENTS:

    1        JIBIN, AGED 30 YEARS, S/O. VALSAN, CHITHIRAVALAVU,
             MANKATTIL,METHALA VILLEGE, P.O KANDAMKULAM, KODUNGALLUR
             680 669.

    2        VALSAN, AGED 57 YEARS, S/O. KITTAN, -DO-.

    3        GEETHA, AGED 49 YEARS, W/O. VALSAN, -DO-


     THIS    MATRIMONIAL   APPEAL    HAVING   BEEN   FINALLY   HEARD   ON
24.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 MAT.APPEAL NO. 560 OF 2018
                                     2


                             JUDGMENT

A. Muhamed Mustaque, J

The learned counsel for the appellant submits that the

appellant does not want to pursue the Mat. Appeal. Accordingly,

the Mat. Appeal is dismissed as not pressed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

SOPHY THOMAS

JUDGE

PR