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P.T.Mathew vs State Of Kerala
2021 Latest Caselaw 23222 Ker

Citation : 2021 Latest Caselaw 23222 Ker
Judgement Date : 24 November, 2021

Kerala High Court
P.T.Mathew vs State Of Kerala on 24 November, 2021
         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
              THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 24TH DAY OF NOVEMBER 2021/3RD AGRAHAYANA, 1943
                    WP(C) NO. 25814 OF 2021
PETITIONER:

         P.T.MATHEW,
         AGED 63 YEARS
         PANDAKASALA, KAMBAMKODE, VAYAKKAL P.O.,
         KOTTARAKARA, KOLLAM, KERALA-691 532.

         BY ADVS.
         SANTHOSH MATHEW
         ARUN THOMAS
         JENNIS STEPHEN
         KARTHIKA MARIA
         ANIL SEBASTIAN PULICKEL
         JAISY ELZA JOE
         ABI BENNY AREECKAL
         LEAH RACHEL NINAN


RESPONDENTS:

    1    STATE OF KERALA,
         REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
         THE GOVERNMENT, WATER RESOURCES DEPARTMENT,
         NORTH SANDWICH BLOCK, GOVERNMENT SECRETARIAT,
         THIRUVANANTHAPURAM, KERALA-695 001.

    2    SUPERINTENDING ENGINEER,
         OFFICE OF THE SUPERINTENDING ENGINEER,
         SIRUVANI PROJECT CIRCLE, CHUNNNAMBUTHARA P.O.,
         PALAKKAD, KERALA-678 012.

    3    THE BID EVALUATION COMMITTEE,
         (DRIP/KPIP/SE/SPC/1/NS/2021-21(RETENDER),
         OFFICE OF THE SUPERINTENDING ENGINEER,
         SIRUVANI PROJECT CIR LE, CHUNNAMBUTHARA P/.O.,
         PALAKKAD, KERALA-678 012.

    4    M/S. LEE BUILDERS,
         LEE GARDENS, MC ROAD, PERUMBAVOOR, KERALA-683
         542, REPRESENTED BY ITS MANAGING DIRECTOR.
 WP(C) No.25814/2021
                            :2 :


     5     ABG ENGINEERING (INDIA) PVT.LTD.,
           CORPORATE TOWER, ST.MARY'S GROUP, MUTHOOR P.O.,
           THIRUVALLA, KERALA-689 107, REPRESENTED BY ITS
           MANAGING DIRECTOR.

     6     M/S. SOUTHERN TECH & CO JV,
           VALLAMATTOM BUILDINGS, PANDAPILLY P.O.,
           MUVATTUPUZHA, KERALA-686 672,
           REPRESENTED BY ITS MANAGING DIRECTOR.

           BY SMT.VINITHA B, SR.GOVERNMENT PLEADER



     THIS WRIT PETITION (CIVIL) HAVING COME UP          FOR
ADMISSION ON 24.11.2021, THE COURT ON THE SAME          DAY
DELIVERED THE FOLLOWING:
 WP(C) No.25814/2021
                                 :3 :




                         JUDGMENT

~~~~~~~~~

Dated this the 24th day of November, 2021

Learned counsel for the petitioner submits that due

to subsequent events, the writ petition has become

infructuous. Accordingly, the writ petition is dismissed as

infructuous.

Sd/-

N. NAGARESH, JUDGE

aks/24.11.2021

 
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