Lipitha vs Sunilkumar
2021 Latest Caselaw 23203 Ker

OP (FC) No.563/2021                           1/2

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                            &
                         THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
          Wednesday, the 24th day of November 2021 / 3rd Agrahayana, 1943
                             OP (FC) NO. 563 OF 2021(R)
   PETITIONER/RESPONDENT:

           LIPITHA, AGED 38 YEARS, W/O.SUNILKUMAR,
           D/O.KUTTAPAN, RESIDING AT: KOTTAMALI HOUSE,
           AAYODU DESOM, PANANJERRY VILLAGE, POONJIRA P.O.,
           THRISSUR TALUK, THRISSUR DISTRICT-680 651.

   RESPONDENT/PETITIONER:

           SUNILKUMAR, AGED 45 YEARS, S/O.RAVEENDRAN,
           POTTEKKATT HOUSE, VELLANIKKARA VILLAGE,
           KIZHAKE VELLANIKARA DESOM, VELLANIKARA P.O.,
           THRISSUR TALUK, THRISSUR DISTRICT-680 654.

        OP (Family Court) praying inter alia that in the circumstances
   stated in the affidavit filed along with the OP (FC) the High Court be
   pleased to grant a stay over Exhibit P4 order pending disposal of the
   above original petition.
        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of OP (FC) and upon hearing the arguments
   of M/S. SAMEER M.NAIR, T.S.SARATH, MANU RAMACHANDRAN, M.KIRANLAL &
   R.RAJESH, Advocates for the petitioner, the court passed the following:
                                      ORDER

Issue notice before admission to the respondent. Simultaneously the petitioner shall serve notice on the respondent through the learned

counsel appearing for him before the Family Court.

Operation of the judgment is stayed. We permit the respondent's

father to have custody of the children every Sunday from 10.00 a.m. to

05.00 p.m.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SOPHY THOMAS JUDGE

24-11-2021 /True Copy/ Assistant Registrar OP (FC) No.563/2021 2/2

APPENDIX OF OP (FC) 563/2021 Exhibit P4 A TRUE COPY OF ORDER IN IA NO.1 OF 2021 IN OP NO.1061 OF 2021 BEFORE THE HON'BLE FAMILY COURT, THRISSUSR.