Sajith vs The Branch Manager, Thrissur ...
2021 Latest Caselaw 23037 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
   TUESDAY, THE 23RD DAY OF NOVEMBER 2021 / 2ND AGRAHAYANA, 1943
                       WP(C) NO. 15308 OF 2018
PETITIONER:

          SAJITH
          AGED 29 YEARS
          S/O. RAMAN NAIR, AGED 29,KODERI HOUSE, CHERP DESOM,
          CHERP VILLAGE, THRISSUR TALUK, THRISSUR DT.
          BY ADVS.
          SMT.M.R.REENA
          SRIP.S.SUJETH


RESPONDENTS:

    1     THE BRANCH MANAGER, THRISSUR DT.CO-OPERATIVE BANK LTD
          CHERP BRANCH, THRISSUR.
    2     THE AUTHORIZED OFFICER
          THE THRISSUR DT.CO-OPERATIVE BANK LTD.,HEAD OFFICE,
          SAHAKARANA SAPTHADHI MANDIRAM,TUDA ROAD,
          KOVILAKATHUPADAM, THIRUVAMBADY P.O., THRISSUR - 680
          022.
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 15308 OF 2018
                                     2

                 BECHU KURIAN THOMAS, J
               ................................................
                W.P.(C) NO.15308 OF 2021
              ...........................................
       Dated this the 23rd day of November, 2021


                              JUDGMENT

The learned counsel for the petitioner submits

that there is no instruction from the petitioner.

Accordingly, this writ petition is dismissed for default.

Sd/-

BECHU KURIAN THOMAS JUDGE AJM WP(C) NO. 15308 OF 2018

APPENDIX OF WP(C) 15308/2018

PETITIONER'S EXHIBITS :

EXHIBIT P1. A TRUE COPY OF THE POSSESSION NOTICE OF DATED 08.03.2018.

EXHIBIT P2. A TRUE COPY OF THE REPRESENTATION DATED 23.03.2018 SENT BY THE PETITIONER.

RESPONDENT'S EXHIBITS : NIL

AJM //TRUE COPY// PA TO JUDGE