Chirayil Poolakkal Chandran vs State Of Kerala
2021 Latest Caselaw 23004 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                THE HONOURABLE MR.JUSTICE K. BABU
TUESDAY, THE 23RD DAY OF NOVEMBER 2021 / 2ND AGRAHAYANA, 1943
                       RSA NO. 1180 OF 2008
AGAINST THE JUDGMENT AND DECREE DATED 03.06.2008 PASSED BY THE
        ADDITIONAL DISTRICT AND SESSIONS COURT, MANJERI IN
                          A.S.No.32/2003
   AGAINST THE JUDGMENT AND DECREE DATED 18.11.2002 OF THE
           MUNSIFF'S COURT, MANJERI IN O.S.NO.123/1996
APPELLANTS/APPELLANT/PLAINTIFF:

    1       CHIRAYIL POOLAKKAL CHANDRAN, (DIED)
            S/O MUTHU, POOLAKKAL HOUSE, KALIKAVU AMSOM,
            THRIKKUNNASSERI DESOM, NILAMBUR TALUK.

  *ADDL.    MADHUSUDHANAN P., S/O. CHANDRAN
    A2      AGED 56 YEARS,
            RESIDING AT POOLAKKAL HOUSE,
            SRAMBIKKAL, PULLANGODE P.O,
            MALAPPURAM DISTRICT, PIN- 676525
  *ADDL.    ASHOK KUMAR P.,
    A3      S/O CHANDRAN,AGED 54 YEARS,
            DO - DO -

  *ADDL.    SURESH BABU
    A4      S/O. CHANDRAN,   AGED 50 YEARS,
            DO - DO -

  *ADDL.    SIVAJI P.,
    A5      S/O. CHANDRAN,   AGED 40 YEARS
            DO - DO -

            *THE LEGAL REPRESENATIVES OF THE DECEASED SOLE
            APPELLANT ARE IMPLEADED AS ADDITIONAL APPELLANTS 2
            TO 5 AS PER ORDER DATED 03.03.2016 IN IA 392/2016

            BY ADV SRI.A.K.MADHAVAN UNNI
 RSA NO.982/2008


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RESPONDENTS/RESPONDENTS/DEFENDANTS:

     1       STATE OF KERALA REPRESENTED BY DISTRICT
             COLLECTOR, MALAPPURAM.

     2       SUPERINTENDING ENGINEER, P.W.D.BUILDINGS,
             KOZHIKODE.

     3       EXECUTIVE ENGINEER, P.W.D.(BUILDINGS),
             MALAPPURAM.

     4       N.S.LUKA ALIAS JOY (CONTRACTOR),
             S/O.SAKARIA, NALLUM PUZHA HOUSE, AKAMPADAM,
             ERANHIMANGAD.P.O, NILAMBUR TALUK.

     5       BLOCK DEVELOPMENT OFFICER NILAMBUR.P.O.

     6       NECHIKKADAN MUHAMMED ABDURAHIMAN ALIAS
             KUNHAPPA (CONTRACTOR), IYLASSERI VELLAYYOOR.P.O,,
             KALIKAVU (VIA), VELLAYOOR AMSOM, MALAPPURAM DIST.


             BY ADV.
             SRI.MANU P.G., SR.GP FOR R1, R2, R3 & R5



      THIS        REGULAR   SECOND    APPEAL     HAVING     BEEN   HEARD    ON
23.11.2021,        THE   COURT   ON   THE      SAME   DAY    DELIVERED     THE
FOLLOWING:
 RSA NO. 1180 of 2008


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                                      K.BABU, J.
                        -------------------------------------------
                             R.S.A. No.1180 of 2008
                       ---------------------------------------------
               Dated this the 23rd day of November, 2021


                                     JUDGMENT

The appellants are not represented today also. There

has been no representation for the appellants for the last

two postings.

Hence, the Regular Second Appeal is dismissed for

default.

Sd/-

K.BABU JUDGE VPK