Kerala High Court
Mercy Raju vs Kerala State Election Commission on 23 November, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
TUESDAY, THE 23RD DAY OF NOVEMBER 2021 / 2ND AGRAHAYANA, 1943
WP(C) NO. 6164 OF 2012
PETITIONER/S:
ULANADU HARI KUMAR
AGED 46 YEARS
EX-MEMBER, WARD NO.6 (PANIL WARD),
KULANADA GRAMA PANCHAYAT,
PATHANAMTHITTA DISTRICT,
RESIDING AT KRISHNA BHAVAN,
ULANADU, KULANADA,
PATHANAMTHITTA DISTRICT.
BY ADVS.
SRI.C.S.MANU
SRI.S.K.PREMRAJ
RESPONDENT/S:
1 KERALA STATE ELECTION COMMISSION
CORPORATION OFFICE COMPLEX,
LMS JUNCTION, PALAYAM,
THIRUVANANTHAPURAM-695 033.
2 G.RAGHUNATH
MEMBER, WARD NO.6,
KULANADA GRAMA PANCHAYAT,
PATHANAMTHITTA DISTRICT-689 5003.
BY ADVS.
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
SRI.K.R.RADHAKRISHNAN NAIR
K.R.RADHAKRISHNAN NAIR
A.RENJIT
SUNNY MATHEW
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.11.2021, ALONG WITH WP(C).2717/2012, 6168/2012 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) No.6164/2012 &
Conn. Cases.
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
TUESDAY, THE 23RD DAY OF NOVEMBER 2021 / 2ND AGRAHAYANA, 1943
WP(C) NO. 2717 OF 2012
PETITIONER/S:
ANIL KOSHI
AGED 43 YEARS
S/O.K.M.KOSHY,
RESIDING AT KAITHAKKATTU HOUSE,
P.O.KAIPPUZHA NORTH, VIA.KULANADA,
PATHANAMTHITTA-689503
(MEMBER OF WARD NO.13 OF THE KULANADA GRAMA PANCHAYAT,
PAPTHANAMTHITTA DISTRICT.)
BY ADVS.
SRI.C.S.MANU
SRI.S.K.PREMRAJ
RESPONDENT/S:
1 KERALA STATE ELECTION COMMISSION
CORPORATION OFFICE COMPLEX,
LMS JUNCTION, PALAYAM,
THIRUVANANTHAPURAM-695033.
2 G.RAGHUNATH
MEMBER, WARD NO.11,
KULANADA GRAMA PANCHAYAT,
PATHANAMTHITTA DISTRICT-6895003.
BY ADVS.
SHRI. DEEPU LAL MOHAN, SC, STATE ELECTION
WP(C) No.6164/2012 &
Conn. Cases.
3
COMMISSION, KERALA
SRI.C.K. KARUNAKARAN
C.K.KARUNAKARAN
K.R.RADHAKRISHNAN NAIR
SUNNY MATHEW
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.11.2021, ALONG WITH WP(C).6164/2012 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) No.6164/2012 &
Conn. Cases.
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
TUESDAY, THE 23RD DAY OF NOVEMBER 2021 / 2ND AGRAHAYANA, 1943
WP(C) NO. 6168 OF 2012
PETITIONER/S:
MERCY RAJU
AGED 45 YEARS
EX-MEMBER,WARD NO.4(KADALIKUNNU),
KULANADA PANCHAYAT,PATHANAMTHITTA DISTRICT,
RESIDING AT VALLIKUNNU MAKADIYIL,
KAIPUZHA NORTH P.O.,KULANADA,
PATHANAMTHITTA DISTRICT.
BY ADVS.
C.S.MANU
S.K.PREMRAJ
RESPONDENT/S:
1 KERALA STATE ELECTION COMMISSION,
CORPORATION OFFICE COMPLEX,
LMS JUNCTION,PALAYAM,
THIRUVANANTHAPURAM -695033
2 G.RAGHUNATH,
MEMBER,WARD NO.4,
KULANADA GRAMA PANCHAYAT,
PATHANAMTHITTA DISTRICT-6895003
BY ADVS.
SRI.C.A.MAJEED,SC,STATE ELECTION COMMIS
K.R.RADHAKRISHNAN NAIR
A.RENJIT
WP(C) No.6164/2012 &
Conn. Cases.
5
SUNNY MATHEW
DEEPU LAL MOHAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.11.2021, ALONG WITH WP(C).6164/2012 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) No.6164/2012 &
Conn. Cases.
6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
TUESDAY, THE 23RD DAY OF NOVEMBER 2021 / 2ND AGRAHAYANA, 1943
WP(C) NO. 6185 OF 2012
PETITIONER/S:
THOMAS CHERIAN
AGED 59 YEARS
EX-MEMBER, WARD NO.8(THUMPAMON NORTH),
KULANADA GRAMA PANCHAYATH,
PATHANAMTHITTA DISTRICT,
RESIDING AT CHAKKALAMMANNIL KANNAPOIKAYIL,
THUMPAMON NORTH.P.O., ELAVANTHITTA VIA,
PATHANAMTHITTA DISTRICT.
BY ADVS.
SRI.C.S.MANU
SRI.S.K.PREMRAJ
RESPONDENT/S:
1 KERALA STATE ELECTION COMMISSION
CORPORATION OFFICE COMPLEX,
LMS JUNCTION, PALAYAM,
THIRUVANANTHAPURAM-695033.
2 G. RAGHUNATH
MEMBER, WARD NO.8,
KULANADA GRAMA PANCHAYATH,
PATHANAMTHITTA DISTRICT-689503.
BY ADVS.
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
WP(C) No.6164/2012 &
Conn. Cases.
7
SRI.K.R.RADHAKRISHNAN NAIR
K.R.RADHAKRISHNAN NAIR
A.RENJIT
SUNNY MATHEW
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.11.2021, ALONG WITH WP(C).6164/2012 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) No.6164/2012 &
Conn. Cases.
8
JUDGMENT
[WP(C) Nos.6164/2012, 2717/2012, 6168/2012, 6185/2012]
It is submitted that the period of disqualification is
already over.
The writ petitions are hence closed as infructuous.
Sd/-
T.R.RAVI
JUDGE
avs
