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S.Abdul Shukoor vs The Administrator,Union ...
2021 Latest Caselaw 22887 Ker

Citation : 2021 Latest Caselaw 22887 Ker
Judgement Date : 23 November, 2021

Kerala High Court
S.Abdul Shukoor vs The Administrator,Union ... on 23 November, 2021
WP(C) NO. 12463 OF 2011            1



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 TUESDAY, THE 23RD DAY OF NOVEMBER 2021 / 2ND AGRAHAYANA, 1943
                          WP(C) NO. 12463 OF 2011
PETITIONER/S:

               S.ABDUL SHUKOOR,SARABIYOODA HOUSE,
               AGATHI ISLAND, UNION TERRITORY OF LAKSHADWEEP.

               BY ADVS.
               T.C.SURESH MENON
               C.S.ABDUL SAMMAD
               V.D.BALAKRISHNA KARTHA



RESPONDENT/S:

      1        THE ADMINISTRATOR,UNION TERRITORY OF
               LAKSHADWEEP, KAVARATHI-682555.

      2        THE DIRECTOR PORT SHIPPING AND
               AVIATION, KAVARATHI ISLAND-682555.

      3        PORT ASSISTANT AGATHI ISLAND
               UNION TERRITORY OF LAKSHADWEEP-682555.

      4        SECRETARY TO GOVERNMENT OF INDIA
               MINISTRY OF PORT SHIPPING & AVIATION,, NEW DELHI-1.


OTHER PRESENT:

               SRI.S.MANU, ASGI


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.11.2021, ALONG WITH WP(C).12673/2011, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 12463 OF 2011            2



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 TUESDAY, THE 23RD DAY OF NOVEMBER 2021 / 2ND AGRAHAYANA, 1943
                          WP(C) NO. 12673 OF 2011
PETITIONER/S:
    1     M.K.NIYAMATHULLA
          RESIDING AT MUKRIYAMMAKADA HOUSE,, KADMAT ISLAND,
          UNION TERRITORY OF LAKSHADWEEP

               BY ADVS.
               T.C.SURESH MENON
               V.D.BALAKRISHNA KARTHA


RESPONDENT/S:
    1     THE ADMINISTRATOR, UNION TERRITORY OF LAKSHADWEEP,
          KAVARATTI 682 555

               THE DIRECTOR
      2
               PORT, SHIPPING AND AVIATION, KAVARATTI-682555.

               THE PORT ASSISTANT
      3        UNION TERRITORY OF LAKSHADWEEP, KADMAT, LAKSHADWEEP-
               682 555

               THE UNION OF INDIA
               REP. BY THE SECRETARY TO THE MINISTRY OF PORT,,
      4
               SHIPPING AND AVIATION,, SECRETARIAT, NEW DELHI-
               110001.

               BY ADVS.
               SRI.MANU.S, SCGC, ADMINISTRATION OF THE UNION
               TERRITORY OF LAKSHADWEEP
               SRI.P.PARAMESWARAN NAIRASG OF INDIA


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.11.2021, ALONG WITH WP(C).12463/2011, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 12463 OF 2011                  3




                      P.V.KUNHIKRISHNAN, J
                --------------------------------------------
                    W.P.(C.) No.12463 of 2011
                           & 12673 of 2011
                   --------------------------------------
            Dated this the 23rd day of November, 2021


                                  JUDGMENT

The counsel for the petitioners submitted that the writ

petitions may be allowed to withdraw with liberty to file it

again, if there is any fresh cause of action.

Therefore, these writ petitions are dismissed as

withdrawn with liberty to file it again, if there is any fresh

cause of action.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS

 
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