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M/S.Bristo Foods Pvt.Ltd vs The Assistant Provident Fund ...
2021 Latest Caselaw 22866 Ker

Citation : 2021 Latest Caselaw 22866 Ker
Judgement Date : 23 November, 2021

Kerala High Court
M/S.Bristo Foods Pvt.Ltd vs The Assistant Provident Fund ... on 23 November, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
   TUESDAY, THE 23RD DAY OF NOVEMBER 2021 / 2ND AGRAHAYANA, 1943
                       WP(C) NO. 21326 OF 2015
PETITIONERS:

    1     M/S.BRISTO FOODS PVT.LTD.
          AGED 64 YEARS
          HAVING ITS REGISTERED OFFICE AND FACTORY AT NEW
          INDUSTRIAL, DEVELOPMENT AREA (NIDA)MENONPARA ROAD,
          KANJIKODE, PALAKKAD 678621 REPRESENTED BY ITS CHAIRMAN
          SRI JOE T POLACHIRA
    2     JOSE T POLACHIRA
          S/O.P D THOMAS, 50/320-E ,ROAD NO-1, PRASANTHI NAGAR,
          EDAPPALLY, COCHIN 682024
          BY ADVS.
          SRI.ABRAHAM MATHEW (VETTOOR)
          SRI.SRI.ANIL ABEY JOSE


RESPONDENTS:

    1     THE ASSISTANT PROVIDENT FUND COMMISSIONER
          EMPLOYEES PROVIDENT FUND,SUB REGIONAL OFFICE, KOZHIKODE
          673007
    2     THE ENFORCEMENT OFFICER
          EPF ORGANIZATION, CHANDRA NAGER , PALAKKAD-678007
    3     DISTRICT SUPERINTENDENT OF POLICE
          OFFICE OF THE DISTRICT SUPERINTENDENT OF POLICE,
          PALAKKAD-678007
    4     THE SUB INSPECTOR OF POLICE
          WALAYAR POLICE STATION, WALAYAR P O, PALAKKAD DISTRICT
          BY ADV SRI.THOMAS MATHEW NELLIMOOTTIL,SC, P.F.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 21326 OF 2015
                                   2

                BECHU KURIAN THOMAS, J
             ................................................
              W.P.(C) NO.21326 OF 2021
             ...........................................
      Dated this the 23rd day of November, 2021


                            JUDGMENT

Petitioner seeks permission to withdraw this writ

petition. Accordingly, this writ petition is dismissed as

withdrawn.

Sd/-

BECHU KURIAN THOMAS JUDGE AJM WP(C) NO. 21326 OF 2015

APPENDIX OF WP(C) 21326/2015

PETITIONER'S EXHIBITS :

P1:A TRUE COPY OF THE CERTIFICATE OF REGISTRATION AS SICK UNIT SO ISSUED BY THE DISTRICT INDUSTRIES CENTRE DTD 30/3/2004

P2:-A TRUE COPY OF THE GO(MS)NO 113/88/ID DTD 28/7/1988 ISSUED BY THE INDUSTRIES(B)DEPARTMENT

P3:-A TRUE COPY OF THE COMMUNICATION DTD 7/10/2009 ISSUED BY THE KSIDC

P4:-A TRUE COPY OF THE REQUEST FOR OTS MADE BY THE IST PETITIONER TO THE BANK ON 24/2/2010

P5:-A TRUE COPY OF THE NOTICE DTD 23/3/2010

P6:-A TRUE COPY OF THE REPRESENTATION DTD 25/9/2010

P7:-A COPY OF THE REPRESENTATION MADE BY THE PETITIONER TO THE CHIEF MANAGER OF THE BANK ON 10/11/2010

P8:-A TRUE COPY OF THE LETTER ISSUED BY THE 2ND RESPONDENT TO THE 4TH RESPONDNET AND DTD NIL

RESPONDENT'S EXHIBITS : NIL

AJM //TRUE COPY// PA TO JUDGE

 
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