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Cuckoo Tresa Sebastian vs Joseph Xavier
2021 Latest Caselaw 22728 Ker

Citation : 2021 Latest Caselaw 22728 Ker
Judgement Date : 19 November, 2021

Kerala High Court
Cuckoo Tresa Sebastian vs Joseph Xavier on 19 November, 2021
                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
            THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                           &
                   THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
    FRIDAY, THE 19TH DAY OF NOVEMBER 2021 / 28TH KARTHIKA, 1943
                              OP (FC) NO. 553 OF 2021
   AGAINST THE ORDER IN IA 3360/2021 IN OP 1011/2021 OF FAMILY
                          COURT,ERNAKULAM, ERNAKULAM
PETITIONER:

            CUCKOO TRESA SEBASTIAN, AGED 39 YEARS, D/O SEBASTIAN
            K.V, APARTMENT NO.7F, BLOCK III, PRAKRITHI GREEN VISTA,
            EDACHIRA, KAKKANADU, KOCHI, PIN 682 030.

            BY ADVS.
            P.K.IBRAHIM
            SREEJI K.B.


RESPONDENT:

            JOSEPH XAVIER,ELENGICKAL, KOZHIPPILLY P.O,
            KOTHAMANGALAM, ERNAKULAM, PIN 686 691.


     THIS     OP    (FAMILY    COURT)    HAVING   COME   UP   FOR   ADMISSION   ON
19.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (FC) NO. 553 OF 2021
                                            2


                                JUDGMENT

A. Muhamed Mustaque, J

The petitioner seeks early disposal of I.A No.3360 of 2021 in

O.P No.1011 of 2021 on the file of the Family Court, Ernakulam. The

I.A was filed to withdraw the above original petition and allow the

petitioner to file a fresh petition.

2. In the circumstances of the limited request made by the

petitioner before us for an early disposal of the above I.A., we direct

the Family Court to consider and pass appropriate orders on I.A

No.3360 of 2021 within a period of two weeks.

This original petition is disposed of as above.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

SOPHY THOMAS

JUDGE

PR OP (FC) NO. 553 OF 2021

APPENDIX OF OP (FC) 553/2021

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE LEASE DEED 15.10.2019 EXECUTED BY THE RESPONDENT AND THE LANDLORD OF FLAT NO.6B IN PETRO PALACE THRIPUNOTHURA.

Exhibit P2 TRUE COPY OF THE COMPLAINT DATED 13.04.2021 SUBMITTED BY THE PETITIONER BEFORE THE CIRCLE INSPECTOR OF POLICE THRIPUNITHURA.

Exhibit P3 TRUE COPY OF THE E-MAIL DATED 14.04.2021 SENT BY THE RESPONDENT TO THE LANDLORD WITH COPY TO THE PETITIONER.

Exhibit P4 TRUE COPY OF THE PETITION DATED 15.04.2021 SUBMITTED BEFORE THE CIRCLE INSPECTOR OF POLICE, THRIPUNITHURA.

Exhibit P5 TRUE COPY OF THE O.P (GUARDIAN) NO.1011 OF 2021 ON THE FILE OF THE FAMILY COURT, ERNAKULAM.

Exhibit P6 TRUE COPY OF THE I.A NO.3360/2021 DATED 5.8.2021 FILED BY THE PETITIONER BEFORE THIS HON'BLE COURT FOR WITHDRAWING GUARDIAN O.P NO.1011/2021.

Exhibit P7 TRUE COPY OF THE EMAIL SEND TO THE CIRCLE INSPECTOR OF POLICE, KADAVANTHARA DATED 6.7.2021.

 
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