Vilasini V vs Palakkad District Co-Operative ...
2021 Latest Caselaw 22618 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE AMIT RAWAL
    FRIDAY, THE 19TH DAY OF NOVEMBER 2021 / 28TH KARTHIKA, 1943
                        WP(C) NO. 9379 OF 2018
PETITIONERS:

    1     VILASINI V.,
          PEON, PALAKKAD DISTRICT CO-OPERATIVE BANK,
          PALAKKAD,RESIDING AT KOOTHUMADAM HOUSE, MLA ROAD,
          NEMMARA P.O., PALAKKAD-678508.

    2     PRASEEDHA A.,
          PEON, PALAKKAD DISTRICT CO-OPERATIVE BANK,
          PALAKKAD,RESIDING AT THOTTINGAL KALATHIL HOUSE,
          AKG NAGAR, WEST YAKKARA, PALAKKAD-678001.

    3     RATHEESH M.,
          PEON, PALAKKAD DISTRICT CO-OPERATIVE BANK,
          PALAKKAD,RESIDING AT PULUNNIRAKKODE,
          PERUVEMBA P.O., PALAKKAD-678531.

    4     SHEEJA P.S.
          PEON, PALAKKAD DISTRICT CO-OPERATIVE BANK,
          PALAKKAD,RESIDING AT SC NIVAS, POTTACHIRA,
          NELLAYA P.O., PALAKKAD-679335.

    5     BHAGYALAKSHMI K.T.,
          PEON, PALAKKAD DISTRICT CO-OPERATIVE BANK,
          PALAKKAD,RESIDING AT MADATHIL, PANAMANNA P.O.,
          ANANGANADI,PALAKKAD-679501.

    6     REMYA M.,
          PEON, PALAKKAD DISTRICT CO-OPERATIVE BANK,
          PALAKKAD,RESIDING AT PADINJARE PADAM KALAM,
          PERUVEMBA P.O., PALAKKAD-678531.

    7     SURESH P.,
          PEON, PALAKKAD DISTRICT CO-OPERATIVE BANK,
          PALAKKAD,RESIDING AT NEDUMPALLAM HOUSE, VANDITHAVALAM
          P.O., PALAKKAD-678534.

    8     SUNITHA M.,
          PEON, PALAKKAD DISTRICT CO-OPERATIVE BANK,
          PALAKKAD,RESIDING AT MURUKKULLY HOUSE,
          PALLASSENA P.O., PALAKKAD-678505.
 WP(C) NO. 9379 OF 2018    -2-



    9    RESHEDA BHANU S.
         PEON, PALAKKAD DISTRICT CO-OPERATIVE BANK,
         PALAKKAD,RESIDING AT ARIYAKKODE,
         VEMBALLUR P.O., PALAKKAD-678502.

   10    VASU C.,
         PEON, PALAKKAD DISTRICT CO-OPERATIVE BANK,
         PALAKKAD,RESIDING AT PARUTHIKKATTU MADA,
         VANDITHAVALAM P.O., PALAKKAD-678534.

   11    JAYESH C.,
         PEON, PALAKKAD DISTRICT CO-OPERATIVE BANK,
         PALAKKAD,RESIDING AT VELAMKULAMBU,
         VILAYODI P.O., PALAKKAD-678103.

   12    THE DISTRICT CO-OPERATIVE BANK EMPLOYEES
         FEDERATION,
         (BEFI), PALAKKAD DISTRICT COMMITTEE,
         REPRESENTED BY SECRETARY, PALAKKAD-678001.

        BY ADV SRI.P.N.MOHANAN


RESPONDENTS:

    1    PALAKKAD DISTRICT CO-OPERATIVE BANK,
         REPRESENTED BY ITS GENERAL MANAGER, P.B.NO.21,
         H.P.O.ROAD, SULTHANPET, PALAKKAD-678001.

    2    ADMINISTRATOR PALAKKAD DISTRICT CO-OPERATIVE
         BANK,
         P.B.NO.21, H.P.O.ROAD, SULTHANPET,
         PALAKKAD-678001.

    3    THE REGISTRAR OF CO-OPERATIVE SOCIETIES
         DEPARTMENT OF CO-OPERATION, OFFICE OF THE
         REGISTRAR OF CO-OPERATIVE SOCIETIES,
         JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
         THYCAUD P.O., THIRUVANANTHAPURAM-14.

    4    THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
         GENERAL,
         PALAKKAD-678001.

 *ADDL.5 JAYAKRISHNAN C.,
         S/O CHELLAN V, AGED 48 YEARS, KAVUNGALPARAMBU,
 WP(C) NO. 9379 OF 2018          -3-



            PUDUSSERY P.O., PALAKKAD DISTRICT-678623.

 *ADDL.6 RATHEESH P.R.,
         AGED 39 YEARS
         ARIYAKODE KALAM, NEMMARA COLLEGE P.O.,
         PALAKKAD-678508.

 *ADDL.7 SUNEESH N.S.,
         AGED 33 YEARS
         NEDIYARA VEEDU, PARAVUTHARA,
         CHERUMANGALAM P.O., ERNAKULAM-683512.

 *ADDL.8 BINDU P.,
         AGED 36 YEARS
         W/O BALAN T, THAZHATHETHIL HOUSE,
         KADAMPAZHIPURAM P.O., PALAKKAD DISTRICT.

 *ADDL.9 SATHISH KUMAR B.,
         AGED 36 YEARS,
         KALLAMKODE HOUSE, NSS COLLEGE P.O.,
         NEMMARA VIA, PALAKKAD-678508.

*ADDL.10 SREEJA T.P.,
         AGED 39 YEARS,
         THEKKEPURAKKAL HOUSE, CHOROTTUR P.O.,
         MANISSERI (VIA), PIN-679521.

*ADDL.11 HEMALATHA C.,
         W/O R.SUNDARESAN, AGED 48 YEARS, 'SUDARSANAM',
         INDUSTRIAL ESTATE P.O., NEAR FCI.

            (*ARE IMPLEADED AS PER ORDER DATED 18.06.2018
            IN I.A.NO.10215/18)

        BY ADVS.
        SRI.M.SASINDRAN, SC, PALAKKAD DIST.CO.OP.BANK
        SUSEEL M.MENON
        SRI.R.S.SARAT
        GP SRI JIMMY GEORGE


     THIS    WRIT   PETITION    (CIVIL)   HAVING    COME    UP    FOR
ADMISSION    ON   19.11.2021,    THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 9379 OF 2018     -4-




                         JUDGMENT

Learned counsel for the petitioners submits that

petitioners have already been promoted. Thus the cause

of action arose in the writ petition has been over and

prays for closing of the matter. Accordingly the writ

petition is dismissed as infructuous.

Sd/-

AMIT RAWAL JUDGE VV