Kerala High Court
Kadanad Service Co-Operative ... vs The Assistant Registrar Of ... on 11 November, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
THURSDAY, THE 11TH DAY OF NOVEMBER 2021 / 20TH KARTHIKA, 1943
WP(C) NO. 23985 OF 2021
PETITIONER:
KADANAD SERVICE CO-OPERATIVE BANK LTD NO K-2
KOLLAPPALLY, ANTHINAD P.O., KOTTAYAM DISTRICT-686 651,
REPRESENTED BY ITS SECRETARY IN CHARGE.
BY ADV C.P.SABARI
RESPONDENT:
ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (G)
OFFICE OF THE ASSISTANT REGISTRAR (G), MINI CIVIL
STATION, MEENACHIL, PALA, KOTTAYAM-686 575.
SR. GP SRI BIMAL K NATH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.11.2021, ALONG WITH WP(C).21657/2021, 24078/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
THURSDAY, THE 11TH DAY OF NOVEMBER 2021 / 20TH KARTHIKA,
1943
WP(C) NO. 21657 OF 2021
PETITIONERS:
KADANAD SERVICE CO-OPERATIVE BANK LTD. NO. K 2
KOLLAPPALLY, ANTHINAD P.O, KOTTAYAM DISTRICT -
686651.
REPRESENTED BY ITS SECRETARY IN CHARGE.
BY ADV C.P.SABARI
RESPONDENT:
THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL),OFFICE OF THE ASSISTANT REGISTRAR(G),
MINI CIVIL STATION, MEENACHIL, PALA, KOTTAYAM -
686575.
SR. GP SRI. BIMAL K NATH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.11.2021, ALONG WITH WP(C).23985/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
THURSDAY, THE 11TH DAY OF NOVEMBER 2021 / 20TH KARTHIKA,
1943
WP(C) NO. 24078 OF 2021
PETITIONER:
KADANAD SERVICE CO-OPERATIVE BANK LTD NO:K 2
KOLLAPPALLY, ANTHINAD P.O., KOTTAYAM DISTRICT 686
651, REPRESENTED BY ITS SECRETARY IN CHARGE
BY ADV C.P.SABARI
RESPONDENT:
ASSISTANT REGISTRAR CO-OPERATIVE SOCIETIES (G)
OFFICE OF THE ASSISTANT REGISTRAR (G), MINI CIVIL
STATION, MEENACHIL, PALA, KOTTAYAM 686 575
SR. GP SMT.SHEEJA C.S
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.11.2021, ALONG WITH WP(C).23985/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
THURSDAY, THE 11TH DAY OF NOVEMBER 2021 / 20TH KARTHIKA,
1943
WP(C) NO. 24086 OF 2021
PETITIONER:
KADANAD SERVICE CO-OPERATIVE BANK LTD. NO. K 2
KOLLAPPALLY, ANTHINAD P.O., KOTTAYAM DISTRICT-686
651, REPRESENTED BY ITS SECRETARY IN CHARGE.
BY ADV C.P.SABARI
RESPONDENT:
ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (G)
OFFICE OF THE ASSISTANT REGISTRAR (G), MINI CIVIL
STATION, MEENACHIL, PALA, KOTTAYAM-686 575.
SR. GP SMT.SHEEJA C.S
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.11.2021, ALONG WITH WP(C).23985/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
5
W.P(C) NOs.21657 of 2021, 23985 of 2021,
24078 of 2021 & 24086 of 2021
JUDGMENT
In these writ petitions, the petitioner bank seeks
for a direction for an expeditious disposal of the
Execution Petitions filed under Section 76 of the Co-
operative Societies Act, which are pending before the
respondent. The details of the execution petitions have
been provided in Ext P1 in the respective writ
petitions.
2. The details of the execution petitions as given
in Ext.P1 indicates that they have been pending at least
since the year 2016. The debts thereunder need to be
realised expeditiously.
Accordingly, it is ordered that the respondent
shall expedite the recovery proceedings in relation to
the execution petitions, the details of which have been
furnished in Ext P1 in the respective writ petitions, as
expeditiously as possible and at any rate within a
period of four months from the date of receipt of a copy
of this judgment.
Sd/- SATHISH NINAN
JUDGE
vdv
APPENDIX OF WP(C) 23985/2021
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE REPRESENTATION DATED
1.10.2020 FILED BY THE PETITIONER BANK
BEFORE THE RESPONDENT.
APPENDIX OF WP(C) 21657/2021
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE REPRESENTATION DATED
20.09.2020 FILED BY THE PETITIONER BANK
BEFORE THE RESPONDENT.
APPENDIX OF WP(C) 24078/2021
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE REPRESENTATION DATED
1.10.2021 FILED BY THE PETITIONER BANK
BEFORE THE RESPONDENT
APPENDIX OF WP(C) 24086/2021
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE REPRESENTATION DATED
1.10.2021 FILED BY THE PETITIONER BANK
BEFORE THE RESPONDENT.
