Sethu Raj S vs State Of Kerala
2021 Latest Caselaw 22520 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
            THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
                                  &
             THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
   TUESDAY, THE 9 TH DAY OF NOVEMBER 2021 / 18TH KARTHIKA, 1943

                     WP(CRL.) NO. 311 OF 2021

PETITIONER:

         SETHU RAJ S., AGED 27 YEARS
         S/O.SURESH C.P., CHIRAYIL THEKKATHIL, KALLIMEL P.O.,
         MAVELIKKARA, ALAPPUZHA - 690 570.

         BY ADVS.
         SAIJO HASSAN
         BENOJ C AUGUSTIN
         RAFEEK. V.K.
         U.M.HASSAN
         P.PARVATHY
         AATHIRA SUNNY
         NAZRIN HALLAJ
         SHILPA M.RAJAN
         AKHILESH S.
         A.LIJIMON

RESPONDENTS:

    1    STATE OF KERALA
         REPRESENTED BY THE SECRETARY TO GOVERNMENT,
         HOME DEPARTMENT, GOVERNMENT SECRETARIAT,
         THIRUVANANTHAPURAM.

    2    THE SUB INSPECTOR OF POLICE
         KURUPPUMPADY POLICE STATION, ERNAKULAM - 683 545.

    3    JAYAN, AGED 55 YEARS
         FATHER'S NAME NOT KNOWN TO THE PETITIONER,
         KARANCHERY, KOMBANAD P.O., ERNAKULAM - 683 546.

    4    VIJI JAYAN, AGED 50 YEARS, W/O.JAYAN, KARANCHERY,
         KOMBANAD P.O., ERNAKULAM - 683 546.

         BY SRI.T.K.SHAJAHAN SENIOR GOVERNMENT PLEADER

     THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR ADMISSION ON
09.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
              K. VINOD CHANDRAN & C.JAYACHANDRAN, JJ.
  ------------------------------------------------------
                 W.P.(Crl.) No.311 of 2021
  ------------------------------------------------------
        Dated this the 9 th day of November, 2021

                          JUDGMENT

K.Vinod Chandran, J.

Memo dated 01.11.2021 is recorded and the writ

petition is dismissed as withdrawn.

Sd/-

K.VINOD CHANDRAN, JUDGE.

Sd/-

C.JAYACHANDRAN, JUDGE.

sp/09/11/2021 APPENDIX

PETITIONER' S EXHIBITS:-

Exhibit P1 : TRUE COPY OF NOTICE OF NOTICE OF INTENDED MARRIAGE DATED 16/10/2021 ALONG WITH THE APPLICATION FORM FOR MARRIAGE REGISTRATION.