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V.S.Shihabudheen vs State Of Kerala
2021 Latest Caselaw 22514 Ker

Citation : 2021 Latest Caselaw 22514 Ker
Judgement Date : 9 November, 2021

Kerala High Court
V.S.Shihabudheen vs State Of Kerala on 9 November, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
    TUESDAY, THE 9TH DAY OF NOVEMBER 2021 / 18TH KARTHIKA, 1943
                        WP(C) NO. 25372 OF 2013
PETITIONER:

          V.S.SHIHABUDHEEN,
          HONORARY SECRETARY,
          ERNAKULAM DISTRICT CYCLING ASSOCIATION,
          C.C.NO.5/1378(1), M.A.S.S.ROAD,
          KOCHI-682 002.

          BY ADVS.
          SRI.S.M.PREM
          SRI.P.RAMACHANDRAN PALAKKAD



RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY SECRETARY TO GOVERNMENT,
          SPORTS DEPARTMENT,
          SECRETARIAT,
          THIRUVANANTHAPURAM - 695 001.

    2     KERALA STATE SPORTS COUNCIL,
          REPRESENTED BY ITS SECRETARY,
          THIRUVANANTHAPURAM - 695 001.

    3     THE ERNAKULAM DISTRICT SPORTS COUNCIL,
          REPRESENTED BY ITS SECRETARY,
          MINI STADIUM, P.T.USHA ROAD, KOCHI-682 011.

    4     THE KERALA CYCLING ASSOCIATION
          REPRESENTED BY ITS HONORARY SECRETARY, SHREE SHYLAM,
          T.C.52/519(3), STUDIO ROAD, NEMOM P.O,
          THIRUVANANTHAPURAM - 695 020.

    5     P.MOHAN DAS
          COBANK TOWER,
          KALOOR, KOCHI - 682 017.

    6     R.RAMANATHAN
          AMBALAYAM,
          KUTTIKKATUKARA P.O,
 WP(C) NO.25372/2013
                           2

          ALUPURAM,
          KALAMASSERY, ERNAKULAM - 683 504.

   7      ADDL.R7. V.A.ZAKIR HUSSAIN
          PRESIDENT, ERNAKULAM DISTRICT SPORTS COUNCIL,
          MINI STADIUM, P.T.USHA ROAD, KOCHI -682 011.
          (ADDL.R7 IMPLEADED VIDE ORDER DATED
          31.10.2013 IN I.A.14339/13)

          BY ADVS.
          SRI.M.K.DILEEPAN
          SRI.FRANCIS PETER THARAKAN
          SRI.N.SANKARA MENON KALOOR
          SRI.V.SANJEEV
          SRI.P.VISWANATHAN
          SRI.K.V.VINOD
          SMT.LATHA KRISHNAN, SC - R2 & R3




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 09.11.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) NO.25372/2013
                          3




              P.V.KUNHIKRISHNAN, J
        -------------------------------
            W.P.(C)No.25372 of 2013
       --------------------------------
     Dated this the 09th day of November 2021

                      JUDGMENT

The learned counsel appearing for the

petitioner submitted that the writ petition

has become infructuous.

Therefore, this Writ petition is dismissed

as infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

DM

 
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