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Thayyil Tazhe Kuniyil Dilip Kumar vs Puthiyedath Ramakrishnan
2021 Latest Caselaw 22277 Ker

Citation : 2021 Latest Caselaw 22277 Ker
Judgement Date : 5 November, 2021

Kerala High Court
Thayyil Tazhe Kuniyil Dilip Kumar vs Puthiyedath Ramakrishnan on 5 November, 2021
RFA No.220/2019                                     1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                              THE HONOURABLE MR.JUSTICE K. BABU
                  Friday, the 5th day of November 2021 / 14th Karthika, 1943

                        IA.NO.1/2019 IN RFA(Indigent) NO. 220 OF 2019

                             O.S.NO.27/2017 OF SUB COURT,VATAKARA

   PETITIONER/APPELLANT:

          THAYYIL TAZHE KUNIYIL DILIP KUMAR, S/O. SEKHARAN, 49 YEARS, ANUGRAHA
          FLAT NO.1, NEAR VATAKARA CO-OPERATIVE HOSPITAL, VADAKARA POST,
          PIN-673101.

   RESPONDENT/RESPONDENT:

          PUTHIYEDATH RAMAKRISHNAN, S/O. NARAYANAN NAMBIAR, 67 YEARS,
          RESIDING AT 'SARANGA', ERAMALA AMSOM, AADIYUR DESOM, VADAKARA TALUK,
          KOZHIKODE DISTRICT, KERALA STATE 673501.

         Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceedings pursuant to the judgment and decree dated 21/12/2018 in O.S.No
   27/2017 on the file of the Subordinate Judge's Court, Vatakara till the
   disposal of the above appeal and grant such other reliefs which this
   Hon'ble Court may deem fit in the facts and circumstances of the above
   case.
         This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof and this Court's order dated
   29/09/2021 in I.A.No.1/2019 and upon hearing the arguments of
   M/S.K.S.BABU, N.SUDHA, BOBBY U. NAIR, BABU SHANKAR,JAYADEVAN.T.N,TARA
   PREM, MINU SIBY ROY and DHANUJA M.S,Advocates for the petitioner and
   of M/S.P.B.KRISHNAN,SABU GEORGE, P.B.SUBRAMANYAN, AND P.M.NEELAKANDAN,
   Advocates for the respondent, the court passed the following:
                                      ORDER

Interim stay will stand extended till 20/12/2021

Sd/- K. BABU JUDGE

05-11-2021 /True Copy/ Assistant Registrar

 
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