Abhilash.T vs The Director Of Collegiate ...
2021 Latest Caselaw 22205 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
    FRIDAY, THE 5TH DAY OF NOVEMBER 2021 / 14TH KARTHIKA, 1943
                       WP(C) NO. 24168 OF 2021
PETITIONER:

          ABHILASH.T.,
          AGED 39 YEARS
          S/O.(LATE) U.BALAKRISHNAN, THOTTATHIL HOUSE,
          PALAYAD P.O., THALASSERY, KANNUR-670 661
          (WORKING AS ASSISTANT PROFESSOR, DEPARTMENT OF
          POLITICAL SCIENCE, S.N. COLLEGE, CHEMPAZHANTHY).

          BY ADV M.S.RADHAKRISHNAN NAIR


RESPONDENTS:

    1     THE DIRECTOR OF COLLEGIATE EDUCATION,
          OFFICE OF THE DIRECTOR OF COLLEGIATE EDUCATION,
          VIKAS BHAVAN, THIRUVANANTHAPURAM-695 033.

    2     GOURI DEV.S.B.,
          AGED 22 YEARS
          D/O.SUDEVAN, B.SC PASS OUT STUDENT,
          SREE NARAYANA COLLEGE, CHEMPAZHANTHY,
          THIRUVANANTHAPURAM DISTRICT, PIN-695 587,
          RESIDINGA T PAVITHRAM, ARUVIPURAM, MUTHUVILA P.O.,
          THIRUVANANTHAPURAM-695 610.

    3     KRISHNANJANA.S.,
          AGED 21 YEARS
          D/O.SANTHOSH, B.SC PASS OUT STUDENT,
          SREE NARAYANA COLLEGE, CHEMPAZHANTHY,
          THIRUVANANTHAPURAM DISTRICT, PIN-695 587,
          RESIDING AT TC 48/92(1), KOUSTHUBHAM, AMBALATHARA,
          POONTHURA P.O., THIRUVANANTHAPURAM-695 026.

    4     REVATHY S.KRISHNAN,
          AGED 22 YEARS
          D/O.KRISHNAN, B.SC PASS OUT STUDENT,
          SREE NARAYANA COLLEGE, CHEMPAZHANTHY,
          THIRUVANANTHAPURAM DISTRICT, PIN-695 587,
          RESIDING AT BHASKARA NILAYAM, PRASANTH NAGAR,
          ULLOOR, MEDICAL COLLEGE P.O.,
          THIRUVANANTHAPURAM-695 011.
 WP(C) NO. 24168 OF 2021
                                  2

     5     GANGA.B.,
           AGED 20 YEARS
           D/O.BAIJU.V.K., III YEAR B.S.C (BOTANY) STUDENT,
           SREE NARAYANA COLLEGE, CHEMPAZHANTHY,
           THIRUVANANTHAPURAM DISTRICT, PIN-695 587,
           RESIDING AT KAMALADALAM, CHITTIKKARA ROAD,
           POTHENCODE P.O., THIRUVANANTHAPURAM-695 584.

     6     ASHANTH SHAJI.S.,
           AGED 21 YEARS
           S/O.SHAJI.A., B.SC COURSE COMPLETED,
           SREE NARAYANA COLLEGE, CHEMBAZHANTHI,
           THIRUVANANTHAPURAM DISTRICT-695 587,
           RESIDING AT NANDANAM, POTHENCODE P.O.,
           THIRUVANANTHAPURAM-695 017.

     7     SREYAS.G.L.,
           AGED 21 YEARS
           S/O.GIREESHAN.R., B.SC COURSE COMPLETED,
           SREE NARAYANA COLLEGE, CHEMBAZHANTHI,
           THIRUVANANTHAPURAM DISTRICT-695 587,
           GIREESH BHAVAN, VERNCHAVODU, SREEKARYAM P.O.,
           THIRUVANANTHAPURAM-695 017.

           SRI. JIMMY GEORGE- GP
      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   05.11.2021,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 24168 OF 2021
                               3


                          JUDGMENT

The learned counsel for the petitioner seeks permission to

withdraw the writ petition. Accordingly, the writ petition is

dismissed as withdrawn.

Sd/-

MURALI PURUSHOTHAMAN JUDGE nak WP(C) NO. 24168 OF 2021

APPENDIX OF WP(C) 24168/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE LIST OF INTERNAL COMPLAINT COMMITTEE DATED 03.08.2021 ISSUED BY THE PRINCIPAL, SREE NARAYANA COLLEGE, CHEMPAZHANTHY.

Exhibit P2 TRUE COPY OF THE COMPLAINT SUBMITTED BY GOURI DEV AND OTHERS TO THE CONVENOR INTERNAL COMPLAINTS COMMITTEE DATED NIL.

Exhibit P3 TRUE COPY OF THE LIST OF MEMBERS OF THE RE CONSTITUTIONAL INTERNAL COMPLAINT COMMITTEE DATED 01.09.2021.

Exhibit P4 TRUE COPY OF THE COMMUNICATION IN GAMIL INTIMATION DATED 04.09.2021 OF INTERNAL COMPLAINTS COMMITTEE (ICC).

Exhibit P5 TRUE COPY OF THE LETTER GIVEN BY ONE OF THE COMPLAINANT THROUGH E MAIL TO THE INTERNAL COMPLAINT COMMITTEE DATED 04.09.2021.

Exhibit P6 TRUE COPY OF THE DETAILS OF ICC CONSTITUTION ISSUED BY THE PRINCIPAL SREE NARAYANA COLLEGE, CHEMPAZHANTHY.

Exhibit P7 TRUE COPY OF THE ORDER NO.VC/38514/2021/DCE DATED 23.10.2021 ISSUED BY THE FIRST RESPONDENT ALONG WITH ENGLISH TRANSLATION.