Kayyanikkadavu Desa Samrakshana ... vs The Statte Of Kerala
2021 Latest Caselaw 22194 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     FRIDAY, THE 5TH DAY OF NOVEMBER 2021 / 14TH KARTHIKA, 1943
                         W.P.(C) NO.23279 OF 2012
PETITIONERS:

     1     KAYYANIKKADAVU DESA SAMRAKSHANA SAMITHI
           REPRESENTED BY ITS SECRETARY, SAJEEVAN,
           AGED 41 YEARS, S/O.PARAMESWARAN,
           THOZHUTHUNGAPPARAMBAN HOUSE,
           P.O. KUNNAPPILLY, ADICHILY DESAM,
           MELOOR VILLAGE, MUKUNDAPURAM TALUK,
           THRISSUR DISTRICT.

     2     RAJESH,
           AGED 29 YEARS, S/O.BALAN,
           PANIKKASSERY HOUSE,
           P.O.KUNNAPPILLY, ADICHILY DESAM,
           MELOOR VILLAGE, THRISSUR DISTRICT.

           BY ADVS.
           SRI.P.G.SURESH
           SRI.C.V.MANUVILSAN
           SRI.RAJAN VISHNURAJ
           SMT.V.RENUKA
           SMT.K.VIDYA



RESPONDENTS:

     1     THE STATE OF KERALA
           REPRESENTED BY ITS SECRETARY,
           DEPARTMENT OF MINING AND GEOLOGY,
           SECRETARIATE, THIRUVANANTHAPURAM-695 001.

     2     THE DISTRICT COLLECTOR,
           THRISSUR DISTRICT, AYYANTHOLE P.O.,
           THRISUR-680 003.

     3     THE REVENUE DIVISIONAL OFFICER,
           THRISSUR-680001.
 W.P.(C) NO.23279 OF 2012
                               -2-

     4      THE GEOLOGIST,
            DEPARTMENT OF MINING AND GEOLOGY,
            DISTRICT OFFICE, THRISSUR DISTRICT,
            THRISSUR-680 020.

     5      THE VILLAGE OFFICER,
            MELOOR VILLAGE, ADICHILY DESAM,
            P.O. KUNNAPPILLY, THRISSUR DISTRICT-680 311.

     6      MELOOR GRAMA PANCHAYAT,
            MELOOR DESAM, P.O. MELOOR,
            THRISSUR DISTRICT
            REPRESENTED BY ITS SECRETARY-680 311.

     7      THE SUB INSPECTOR OF POLICE,
            KORATTI, THRISSUR-680 308.

     8      THE POLLUTION CONTROL BOARD,
            THRISSUR-680 001.

     9      PAUL DAVIS,
            S/O.DAVIS,
            KALAPPARAMBATH HOUSE,
            P.O. MALA, MALA DESAM,
            THRISSUR DISTRICT-680 732.

    10      AJITH PAUL,
            S/O.PAUL DAVIS,
            KALAPPARAMBATH HOUSE,
            P.O.MALA, MALA DESAM,
            THRISSUR DISTRICT-680 732.

    11      JOBY,
            S/O.VARGHESE,
            CHEEROTHY HOUSE,
            CHALAKUDY DESOM, P.O.CHALAKUDY,
            THRISSUR DISTRICT-680 307.

    12      SURESH,
            S/O.VELAYUDAHN,
            MANAKKATTUMPADY HOUSE,
            KUNNAPPILLY P.O., MELOOR VILLAGE,
            ADICHILY DESAM, THRISSUR DISTRICT-680 311.
 W.P.(C) NO.23279 OF 2012
                               -3-



           BY ADVS.
           SRI.P.K.SURESH KUMAR (SR.)
           SRI.P.V.PAULSON
           SRI.K.P.SUDHEER
           SRI. M.AJAY, SC, KERALA STATE POLLUTION CONTROL
           BOARD

           SMT.VIDYA KURIAKOSE, GOVERNMENT PLEADER

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 05.11.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C) NO.23279 OF 2012
                                  -4-

                     P.V.KUNHIKRISHNAN, J.
         ----------------------------------------------------
                    W.P.(C) No.23279 of 2012
         ----------------------------------------------------
           Dated this the 5th day of November, 2021
           ------------------------------------------------
                            JUDGMENT

When this writ petition came up for consideration in the

defect list on 03.11.2021, there was no representation for the

petitioners. Hence this case was listed today in the hearing list.

Today also, there is no representation for the petitioners.

Probably there may not be any grievance to the petitioners.

Therefore, this writ petition is dismissed for non-prosecution.

Sd/-

P.V.KUNHIKRISHNAN JUDGE bpr