Citation : 2021 Latest Caselaw 22190 Ker
Judgement Date : 5 November, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
FRIDAY, THE 5TH DAY OF NOVEMBER 2021 / 14TH KARTHIKA, 1943
CON.CASE(C) NO. 1801 OF 2021
AGAINST THE INTERIM ORDER DATED 27.10.2021 IN WP(C) 21489/2021 OF
HIGH COURT OF KERALA, ERNAKULAM
PETITIONER/PETITIONER:
DR.ANITHA GOPINATHAN,
AGED 39 YEARS,
W/O RENJITH RAJAN,
ASSISTANT DENTAL SURGEON,
DISTRICT HOSPITAL, CHENGANNUR,
ALAPPUZHA-689 121.
RESIDING AT ANASWARA, PRAYAR NORTH,
PRAYAR P.O., ALAPPUZHA-690 547.
BY ADVS.
SRI.KALEESWARAM RAJ
SRI.VARUN C.VIJAY
RI.THULASI K. RAJ
RESPONDENT/RESPONDENT 3:
T.V.ANUPAMA, IAS,
AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER,
COMMISSIONER OF ENTRANCE EXAMINATION,
5TH FLOOR, KSHB BUILDING,
SS KOVIL ROAD, SANTHI NAGAR,
THIRUVANANTHAPAURAM-695 001.
SRI.P.G.PRAMOD, GOVERNMENT PLEADER
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.11.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Cont.Case(C)No.1801/2021
2
JUDGMENT
Dated this the 5th day of November, 2021
The learned counsel for the petitioner submits that
the petitioner has got the allotment pursuant to the interim
order of this Court. Accordingly, no further orders are required
in this Contempt of Court Case. Recording the submission,
Contempt of Court Case is closed.
Sd/-
N. NAGARESH JUDGE SR Cont.Case(C)No.1801/2021
APPENDIX OF CON.CASE(C) 1801/2021
PETITIONER'S ANNEXURE:
Annexure 1 TRUE COPY OF THE INTERIM ORDER DATED 27.10.2021 IN WPC 21489/2021 Annexure 11 TRUE COPY OF THE RELEVANT PAGE OF THE KERALA STATE PROVISIONAL RANK LIST BASED ON THE MERIT OF NEET-MDS 2021 Annexure 111 TRUE COPY OF THE CATEGORY-WISE LIST FOR ADMISSION TO PG DENTAL COURSES 2021 DATED 26.10.2021 Annexure IV TRUE COPY OF THE SECOND PHASE ALLOTMENT LIST DATED 27.10.2021 Annexure V TRUE COPY OF THE ALLOTMENT DETAILS DATED 27.10.2021 OF THE PETITIONER Annexure VI TRUE COPY OF THE LEGAL NOTICE DATED 27.10.2021 Annexure VII TRUE COPY OF THE LETTER DATED 28.10.2021 ISSUED BY 3RD RESPONDENT Annexure VIII TRUE COPY OF THE LETTER DATED 29.10.2021 ISSUED BY PRINCIPAL, GOVT DENTAL COLLEGE, KOTTAYAM
SR
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