Biji Shibu vs Sunil Mathew
2021 Latest Caselaw 22081 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
  WEDNESDAY, THE 3RD DAY OF NOVEMBER 2021 / 12TH KARTHIKA,
                            1943
                 CON.CASE(C) NO.1141 OF 2020
 AGAINST THE JUDGMENT IN WP(C)NO.8844/2020 DATED 19.03.2020
                          --------
PETITIONER/S:

          BIJI SHIBU, AGED 49 YEARS,
          W/O.SHIBU.T. VARGHESE, THEKKUMPURATH HOUSE,
          NOW AT ANGADY KARA, KOTHAMANGALAM VILLAGE,
          ERNAKULAM DISTRICT.
          BY ADVS.
          SRI.RINNY STEPHEN CHAMAPARAMPIL
          SMT.ASHA ELIZABETH MATHEW


RESPONDENT/S:

    1     SUNIL MATHEW,
          AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER,
          THE TAHSILDAR (LR), 4TH FLOOR, REVENUE TOWERS,
          STATE HIGHWAY 16, KOTHAMANGALAM-686 666.
    2     SHEREENA, AGE AND FATHERS NAME NOT KNOWN TO
          THE PETITIONER, THE TALUK SURVEYOR, TALUK OFFICE,
          4TH FLOOR, REVENUE TOWERS, STATE HIGHWAY 16,
          KOTHAMANGALAM , 686 666.
          BY SENIOR GOVERNMENT PLEADER, SRI.S.GOPINATHAN




THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 03.11.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO.1141/2020           2

                           JUDGMENT

This Contempt Case is closed in view of the subsequent

challenge pending before this Court. All the contentions are left

open.

Sd/-

A.MUHAMED MUSTAQUE JUDGE ln

APPENDIX OF CON.CASE(C) 1141/2020

PETITIONER'S ANNEXURE: ANNEXURE A1 CERTIFIED COPY OF HE JUDGMENT DATED 19.03.2020 IN WPC 8844/2020. ANNEXURE A2 THE TRUE COPY OF LETTER DATED 16.06.2020 SUBMITTED BY PETITIONER BEFORE 1ST RESPONDENT ALONG WITH JUDGMENT.