Anilkumar. R vs Rachael K. Varghese
2021 Latest Caselaw 22080 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
WEDNESDAY, THE 3RD DAY OF NOVEMBER 2021 / 12TH KARTHIKA, 1943
                 CON.CASE(C) NO. 84 OF 2021
 AGAINST THE JUDGMENT IN WP(C)NO.22667/2019 DATED 20/08/2019
                              -------
PETITIONER/S:

          ANILKUMAR R., AGED 45 YEARS,
          CONVENOR, LEFT DEMOCRATIC FRONT,
          AKG BHAVAN, MARKET ROAD, KOTHAMANGALAM,
          ERNAKULAM DISTRICT, PIN-686691.
          BY ADVS.
          K.S.ARUN KUMAR
          SMT.AMRUTHA P S
          SMT.AMRUTHA K P
          SRI.JUSTINE JACOB
          SRI.T.B.HOOD


RESPONDENT/S:

          RACHAEL K. VARGHESE, AGED 52 YEARS,
          S/O.VARGHESE, THE TAHSILDAR, TALUK OFFICE,
          KOTHAMANGALAM, ERNAKULAM DISTRICT, PIN-686691.
          BY SENIOR GOVERNMENT PLEADER, SRI.S.GOPINATHAN


THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 03.11.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) No.84/2021        2

                           JUDGMENT

This Contempt Case is closed in view of the subsequent

challenge pending before this Court. All the contentions are left

open.

Sd/-

A.MUHAMED MUSTAQUE JUDGE ln

APPENDIX OF CON.CASE(C) 84/2021

PETITIONER'S ANNEXURE ANNEXURE A1 A TRUE COPY OF THE JUDGMENT DATED 20.08.2019 IN W.P.(C)NO.22667/2019. ANNEXURE A2 A TRUE COPY OF THE JUDGMENT DATED 16.11.2019 IN W.P.(C)NO.23604/2019. ANNEXURE A3 A TRUE COPY OF THE ENCROACHMENT SKETCH PREPARED BY TALUK SURVEYOR OBTAINED PURSUANT TO RTI APPLICATION SUBMITTED BY THE PETITIONER.