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Joy P.V vs Johny
2021 Latest Caselaw 22067 Ker

Citation : 2021 Latest Caselaw 22067 Ker
Judgement Date : 3 November, 2021

Kerala High Court
Joy P.V vs Johny on 3 November, 2021
RSA No.513/2021                                       1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                                PRESENT

                            THE HONOURABLE MR.JUSTICE N.ANIL KUMAR


                                                                            rd
             Wednesday, the 3 day of November 2021 / 12th Karthika, 1943


                              IA.NO.1/2021 IN RSA NO. 513 OF 2021


                  AS.343/2013 OF Ist ADDITIONAL DISTRICT COURT, THRISSUR

                  OS.2376/2011 OF THE PRINCIPAL MUNSIFF COURT,THRISSUR

   PETITIONER/APPELLANT:

          JOY P.V., AGED 66 YEARS, S/O.PARAPPUKKARA VARUTHUNNI, CHIYYARAM
          VILLAGE AND DESOM, THRISSUR TALUK, PIN-680 027.

   RESPONDENTS/RESPONDENTS:

      1. JOHNY, AGED 72 YEARS, S/O.PARAPPUKKARA VARUTHUNNI, CHIYYARAM VILLAGE
         AND DESOM, THRISSUR TALUK, PIN-680 027.
      2. PALU,AGED 60 YEARS, S/O.PARAPPUKKARA VARUTHUNNI, CHIYYARAM VILLAGE
         AND DESOM, THRISSUR TALUK, PIN-680 027.
      3. TONY,AGED 55 YEARS, S/O.PARAPPUKKARA VARUTHUNNI, CHIYYARAM VILLAGE
         AND DESOM, THRISSUR TALUK, PIN-680 027.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the Operation
   of Decree and Judgment of the 1st Additional District Court, Thrissur in
   AS.No.343 of 2013 dated 15.02.2021 confirming the Decree and Judgment of
   the Principal Munsiff Court, Thrissur in OS.No.2376 of 2011 dated
   25.01.2013, in the interest of justice.
        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this Court's
   order dated 03.08.2021 and upon hearing the arguments of SMT.P.K.PRIYA,
   Advocate for the petitioner and of M/S. Sylvester Esmond Raphael , Sumodh
   Madhavan Nair for R1 and of Divya C. Balan for R2 & R3, the court passed
   the following:
                                      ORDER

Interim order is extended until further orders.

Sd/-

N.ANIL KUMAR

JUDGE

03-11-2021 /True Copy/ Assistant Registrar

 
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