The Thrissur District ... vs Thomas.T.J
2021 Latest Caselaw 22062 Ker

WA No.338/2021                                 1/2




                          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                           PRESENT
                         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                              &
                             THE HONOURABLE MRS.JUSTICE C.S.SUDHA
                 Wednesday, the 3rd day of November 2021/12th Karthika, 1943
                                      WA NO. 338 OF 2021

      AGAINST JUDGMENT DATED 03.12.2020 IN WP(C)NO. 11151/2009 OF THIS COURT.

                                            ---

   APPELLANTS/RESPONDENT NOS.1,2 & 6:

    1.THE THRISSUR DISTRICT CO-OPERATIVE BANK LTD.,

      ERUMAPPETTY BRANCH, REPRESENTED BY ITS SECRETARY,

      ERUMAPPETTY, TRISSUR-680022.

    AND 2 OTHERS.

    BY SRI.P.C.SASIDHARAN, STANDING COUNSEL

   RESPONDENTS/PETITIONER & RESPONDENT NOS.3,4 & 5:

    1.THOMAS T.J.,S/O.OUSEPH,

      THARAYIL HOUSE,KARIYANNUR VILLAGE,

      THALAPPILLY TALUK, THRISSUR.

    AND 3 OTHERS.

    BY SRI.P.RAVINDRAN,SENIOR ADVOCATE AND M/S.ANIL K.NAIR,

    THAYYIB SHAH P.S.,R.ANANTHAPADMANABHAN FOR R-1

    GOVERNMENT PLEADER FOR R2.

    ADV.SRI.E.S.M.KABEER FOR R3.


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay all further proceedings pursuant to the impugned judgment of the
   learned Single Judge dated 03/12/2020 in W.P.(C) No.11151/2009, pending
   disposal of the Writ Appeal.



                                                                               P.T.O.
 WA No.338/2021                                2/2




        This Writ Appeal again coming on for orders on 03.11.2021 upon
   perusing the appeal memorandum and this Court's order dated
   30.09.2021, the court on the same day passed the following:

                                         ORDER

Post for hearing.

Interim order will continue.

03/11/2021 Sd/-P.B.SURESH KUMAR, JUDGE

Sd/-C.S.SUDHA,JUDGE

03-11-2021 /True Copy/ Assistant Registrar