Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

The Arch Diocese vs Betcy Thomas
2021 Latest Caselaw 22055 Ker

Citation : 2021 Latest Caselaw 22055 Ker
Judgement Date : 3 November, 2021

Kerala High Court
The Arch Diocese vs Betcy Thomas on 3 November, 2021
RFA No.252/2017                             1/1

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                      THE HONOURABLE MR. JUSTICE P.SOMARAJAN
           Wednesday, the 3rd day of November 2021 / 12th Karthika, 1943
                        IA.NO.9/2019 IN RFA NO. 252 OF 2017
                   OS 539/2011 OF PRINCIPAL SUB COURT, KOTTAYAM
   PETITIONER/APPELLANT:
    1. THE ARCH DIOCESE OF KOTTAYAM KNANAYA ROMAN CATHOLIC CHURCH,REPRESENTED
    BY THE ARCH DIOCESAN REV. FR.MATHEW MOOLAKKATTU,S/O.ULAHANAN, AGED 66
    YEARS, THE ARCH DIOCEASIAN OF KOTTAYAM ARCH DIOCESE,ARCH DIOCEASIAN
    HOUSE, KOTTAYAM P.O., KODIMATHA KARA,KODIMATHA VILLAGE, KOTTAYAM TALUK,
    KOTTAYAM DISTRICT.

    AND ANOTHER

   RESPONDENTS/RESPONDENTS & LEGAL REPRESENTATIVES OF DECEASED R2 SOUGHT TO BE
   IMPLEADED:
    1. BETCY THOMAS, AGED 53 YEARS, W/O. ELIYAS, KALAVARA HOUSE, MEENADOM
    KARA,MEENADOM VILLAGE, KOTTAYAM TALUK, KOTTAYAM DISTRICT, NOW RESIDING AT
    103, MAHADEV VIHAR, MAURYA APARTMENTS, SECTOR 4, PLOT NO. 41, KHARGHAR,
    NAVI MUMBAI.

    AND OTHERS

    THE RESPONDENTS 7 TO 18 ARE DELETED FROM THE PARTY ARRAY, AT THE RISK OF
    THE APPELLANTS, VIDE ORDER DATED 05/11/2019 IN IA 4/2019.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of the judgment and decree dated 23/08/2016 in O.S.No.539/2011 on the file
   of the Principal Sub Judge, Kottayam, pendig disposal of this appeal.

        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this Court's
   order dated 30/9/2021 and upon hearing the arguments of SRI.T.KRISHNANUNNI
   (SR.),along with SRI.M.DEVESH, SRI.JACOB E SIMON, SRI.K.C.KIRAN, SRI.VINOD
   RAVINDRANATH, Advocates for the petitioners, the court passed the
   following:




                                       ORDER

Interim order will stand extended till 03/12/2021.

Sd/- P.SOMARAJAN JUDGE

03-11-2021 /True Copy/ Assistant Registrar

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter