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United India Insurance Company ... vs Pradeep
2021 Latest Caselaw 22050 Ker

Citation : 2021 Latest Caselaw 22050 Ker
Judgement Date : 3 November, 2021

Kerala High Court
United India Insurance Company ... vs Pradeep on 3 November, 2021
MFA No.40/2021                                      1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                            THE HONOURABLE MR. JUSTICE P.SOMARAJAN
           Wednesday, the 3rd day of November 2021 / 12th Karthika, 1943
                      IA.NO.1/2021 IN MFA(ECC) NO. 40 OF 2021
          ECC 1270/2016 OF (WCC.NO.15/13) OF THE EMPLOYEES COMPENSATION
                               COMMISSIONER,THRISSUR
   PETITIONER/APPELLANT:

          UNITED INDIA INSURANCE COMPANY LTD., ORION COMPLEX, WADAKKANCHERY
          ROAD, KUNNAMKULAM, THRISSUR - 680503, REPRESENTED BY THE AUTHORISED
          REPRESENTATIVE AND SIGNATORY, MANAGER, REGIONAL OFFICE, KOCHI, PIN -
          682011.

   RESPONDENTS/APPLICANTS AND OP1:

      1. PRADEEP, AGED 30 YEARS, S/O. MOHANAN, UPPUNGAL HOUSE, EDAKKAZHIYOOR
         POST, CHAVAKKAD, THRISSUR, PIN - 680515
      2. SALIM, S/O. MOIDHU, 6/52., KUNANCHERY HOUSE, EDAKKAZHIYOOR POST,
         CHAVAKKAD, THRISSUR, PIN - 680515.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceedings, including disbursement of the amount deposited, in execution
   of the impugned judgment dated 28.09.2020 in ECC No.1270/2016 of the
   Employees Compensation Commissioner(Industrial Tribunal), Thrissur pending
   disposal of the above appeal.
        This Application again coming on for orders, upon perusing the
   application and the affidavit filed in support thereof, and this court's
   order dated 22.09.2021 and upon hearing the arguments of MR.RAJAN
   P.KALIYATH, Advocate for the applicant, and of M/S.A.R.NIMOD and
   M.A.AUGUSTINE Advocates for the respondent No.01, the court passed the
   following:
                                      ORDER

Interim order will stand extended till 6/12/2021.

Sd/- P.SOMARAJAN JUDGE

03-11-2021 /True Copy/ Assistant Registrar

 
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