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Nisha R vs State Of Kerala
2021 Latest Caselaw 22021 Ker

Citation : 2021 Latest Caselaw 22021 Ker
Judgement Date : 3 November, 2021

Kerala High Court
Nisha R vs State Of Kerala on 3 November, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
        THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                 &
           THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
 WEDNESDAY, THE 3RD DAY OF NOVEMBER 2021 / 12TH KARTHIKA, 1943
                      RP NO. 742 OF 2021
 AGAINST THE JUDGMENT DATED 14.09.2021 IN WA 504/2021 OF HIGH
                  COURT OF KERALA, ERNAKULAM
REVIEW PETITIONER/APPELLANT:

            NISHA R.
            AGED 40 YEARS
            W/O.SHANIL S., THODIYIL VEEDU, THRIVENI JUNCTION,
            VALATHUNGAL P.O., THATTAMALA, KOLLAM - 691 018.


            BY ADVS.
            LIJU.V.STEPHEN
            INDU SUSAN JACOB


RESPONDENTS/RESPONDENTS:

    1       STATE OF KERALA
            REPRESENTED BY ITS SECRETARY, HIGHER EDUCATION
            DEPARTMENT, THIRUVANANTHAPURAM - 695 001.


    2       DIRECTORATE OF COLLEGIATE EDUCATION
            NEAR FIRE STATION, PALACE ROAD, VAYASKKARAKKUNNU,
            VAYASAKKARA, KOTTAYAM - 686 001.


    3       UNIVERSITY OF KERALA
            REPRESENTED BY ITS REGISTRAR, PALAYAM,
            THIRUVANANTHAPURAM - 695 034.


    4       THE VICE CHANCELLOR
            UNIVERSITY OF KERALA, PALAYAM, THIRUVANANTHAPURAM -
            695 034.


    5       THE UNIVERSITY GRANTS COMMISSION (UGC)
            BAHADUR SHAH ZAFAR MARG, NEW DELHI - 110 002,
            REPRESENTED BY ITS SECRETARY.
                                         :2:
R.P.No.742 of 2021
in
W.A.No.504 of 2021


      6       TRAVANCORE DEVASWOM BOARD
              REPRESENTED BY ITS SECRETARY, NANTHANCODE,
              THIRUVANANTHAPURAM - 695 034.


      7       SREE AYYAPPA COLLEGE
              ERAMALLIKKARA, CHENGANNUR - 689 109, REPRESENTED BY
              ITS PRINCIPAL.


      8       SREELAKSHMI A.N.
              AGED 30 YEARS
              D/O.S.NASIM, VADASSERL, PURAMATTOM P.O.,
              THIRUVALLA, PATHANAMTHITTA DISTRICT - 689 543.
              (ASSISTANT PROFESSOR, DEPARTMENT OF COMPUTER
              SCIENCE, SREE AYYAPPA COLLEGE, ERAMALLIKARA,
              CHENGANNUR).


      9       DR.SREERAJ M.
              AGED 38 YEARS
              S/O.MADHAVANKUTTY K., RESIDING AT SREEMADHAVAM,
              AMBALAPUZHA P.O., AMBALAPUZHA, ALAPPUZHA DISTRICT,
              PIN - 688 561.


              BY     ADV. SENIOR GOVERNMENT PLEADER SRI.A.J.VARGHESE
              BY     ADV.SRI.THOMAS ABRAHAM, SC
              BY     ADV.SRI.G.BIJU,SC
              BY     ADV.SRI.S.KRISHNAMOORTHY, CGC


          THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
03.11.2021,          THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
                                    :3:
R.P.No.742 of 2021
in
W.A.No.504 of 2021




                             ORDER

A.K.Jayasankaran Nambiar, J.

On a perusal of the averments in the Review Petition, we are of

the view that no grounds have been made out for a review of the

impugned judgment. A Review Petition cannot be a ruse for re-arguing

the Writ Appeal on merits. The Review Petition fails and is accordingly

dismissed.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

MOHAMMED NIAS C.P.

JUDGE

mns

 
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