Saji Prasad V.O vs State Of Kerala
2021 Latest Caselaw 21946 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
           THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
    WEDNESDAY, THE 3RD DAY OF NOVEMBER 2021 / 12TH KARTHIKA, 1943
                        WP(C) NO. 2566 OF 2011
PETITIONERS:

     1     SAJI PRASAD V.O., AGED 38 YEARS
           FACILITATORS/COORDINATORS, DISTRICT AKSHAYA PROJECT
           OFFICE, KOLLAM, S/O.UNNUNNY, VALILIVILA KIZHAKATHIL
           VEEDU, PAVITHERSWARAM P.O., KOLLAM.

     2     ASHOKAN K. AGED 34 YEARS
           FACILITATORS/COORDINATORS, DISTRICT AKSHAYA PROJECT
           OFFICE, KOLLAM, S/O.KRISHNAN KUTTY, RADHAKRISHNA VILASOM,
           T.A.DIVISION, VENTURE P.O.,, KAZHUTHURUTHY.

     3     HARIKUMAR K.A. AGED 38 YEARS
           FACILITATORS/COORDINATORS, DISTRICT AKSHAYA PROJECT
           OFFICE, KOLLAM, S/O.AYAPPAN, NARAYANA VILASOM, PUVATOOR
           WEST, MAVADY P.O., KOLLAM.

     4     SINDHU MOL D.G. AGED 34 YEARS
           FACILITATORS/COORDINATORS, DISTRICT AKSHAYA PROJECT
           OFFICE, KOLLAM, W/O.RADHAKRISHNA PILLAI, SAJI MANDIRAM,
           KOLLAM, PANMANA, CHAVARA P.O., KOLLAM.

     5     PREETHI P. AGED 26 YEARS
           FACILITATORS/COORDINATORS, DISTRICT AKSHAYA PROJECT
           OFFICE, KOLLAM, D/O.PODIYAN, KANDALATHARAYIL,
           AMPALATHUMBHAGOM P.O., POORUVAZHY.

     6     BEENA R., AGED 38 YEARS
           FACILITATORS/COORDINATORS, DISTRICT AKSHAYA PROJECT
           OFFICE, KOLLAM, W/O.KALADHARAN, MUTHUMANAYIL, NADAVATHU,,
           CHERI, CHAVARA SOUTH P.O.

     7     SREELATHA, AGED 34 YEARS
           FACILITATORS/COORDINATORS, DISTRICT AKSHAYA PROJECT
           OFFICE, KOLLAM, W/O.MOHANAN, AMAL NIVAS, PATTAMTHURUTHU
           P.O., PERINADU, KOLLAM.
 W.P.(C) 2566/2011                    2



                     BY ADVS.
                           SRI.BLAZE K.JOSE
                           SRI.T.T.RAKESH


RESPONDENTS:

      1       STATE OF KERALA
              REP. BY CHIEF SECRETARY, GOVERNMENT OF KERALA,
              THIRUVANANTHAPURAM-695001.

      2       THE DIRECTOR, AKSHAYA PROJECT
              KOCHU MADATHIL BLDG., TC 25/2241, MANALIKULAM RD.,
              THAMBANOOR, THIRUVANANTHAPURAM-695001.

      3       THE CHIEF CO-ORDINATOR (DISTRICT COLLECTOR), AKSHAYA,
              KOLLAM-691001.

      4       THE DISTRICT CO-ORDINATOR
              (DISTRICT PLANNING OFFICER), AKSHAYA, DISTRICT
              AKSHAYA PROJECT OFFICE, IST FLOOR, CORPORATION BLDG.,
              ANDAMUKAM, KOLLAM-691001.

      5       ASSISTANT DISTRICT CO-ORDINATOR
              AKSHAYA, DISTRICT AKSHAYA PROJECT OFFICE,, IST FLOOR,
              CORPORATION BLDG., ANDAMUKAM, KOLLAM-691001.

              G.P-SRI.JIMMY GEORGE


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
03.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) 2566/2011                     3



                              JUDGMENT

The learned counsel for the petitioners submits that the writ

petition is not pressed. Accordingly, the writ petition is dismissed as not

pressed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE spc/