Naseer A vs The District Collector
2021 Latest Caselaw 21796 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     TUESDAY, THE 2ND DAY OF NOVEMBER 2021 / 11TH KARTHIKA, 1943
                         WP(C) NO. 23255 OF 2020
PETITIONER:

              NASEER A
              AGED 52 YEARS, S/O ABDUL ASSEZ,
              PRESIDENT OF JAMA ATH COUNCIL SOCIAL WELFARE TRUST,
              RESIDING AT PUNNAKAL PARAMBU, VALIYAMARAM WARD,
              ALAPPUZHA.

              BY ADVS.
              B.PRAMOD
              SMT.NAMITHA JYOTHISH


RESPONDENTS:

     1        THE DISTRICT COLLECTOR
              COLLECTORATE, ALAPPUZHA-688001.

     2        THE TAHSILDAR
              AMBALAPPUZHA TALUK, ALAPPUZHA-688561.

     3        THE VILLAGE OFFICER
              ALAPPUZHA WEST VILLAGE, ALAPPUZHA-688001.

     4        THE ASSISTANT ENGINEER
              OFFICE OF THE ASST. ENGINEER, IRRIGATION SUB DIVISION,
              ALAPPUZHA.

              SRI.P.S.APPU, GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 23255 OF 2020

                                       2




                               JUDGMENT

Adv.B.Pramod, the learned counsel appearing for the petitioner seeks

leave to withdraw the writ petition.

Permission is granted. This writ petition is, accordingly, dismissed as

withdrawn.

Sd/-

ANU SIVARAMAN JUDGE NP