T.Santhosh Kumar vs State Of Kerala
2021 Latest Caselaw 21782 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
   THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                             &
        THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
  TUESDAY, THE 2ND DAY OF NOVEMBER 2021 / 11TH KARTHIKA,
                            1943
                     WA NO. 458 OF 2021
AGAINST THE JUDGMENT IN WP(C) 15219/2019 OF HIGH COURT OF
                           KERALA
APPELLANT/PETITIONER:

          T.SANTHOSH KUMAR
          AGED 53 YEARS
          S/O. P.KRISHNAN NAIR,LOWER PRIMARY SCHOOL
          TEACHER,THRIKKOTTUR A U P SCHOOL,
          TIKKOTTI, MELADI,
          KOZHIKODE DISTRICT-673522.
          BY ADVS.
          ABRAHAM MATHEW (VETTOOR)
          SRI.ANIL ABEY JOSE


RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
          GENERAL EDUCATION DEPARTMENT,
          SECRETARIAT ANNEXE-II,
          THIRUVANANTHAPURAM-695001.
    2     THE DIRECTOR OF GENERAL OF EDUCATION,
          JAGATHY,THIRUVANANTHAPURAM-695001.
    3     THE ASSISTANT EDUCATIONAL OFFICER,
          MELADI,KOZHIKODE DISTRICT-673522.
    4     SRI.E.K.RAJAKRISHNAN,
          ELAMAKANDY,TIKKOTI,
          KOZHIKODE DISTRICT-673529.
    5     SMT.D.JAYARANI,
          LOWER PRIMARY SCHOOL TEACHER,
 WA No.458 of 2021
                              2

           TRIKKOTTUR AUP SCHOOL,
           TIKKOTI,MELADI,
           KOZHIKODE DISTRICT-673522.




OTHER PRESENT:

           BY SR.GOVERNMENT PLEADERSR SRI.PREMCHAND R NAIR


THIS WRIT APPEAL HAVING       COME UP    FOR ADMISSION ON
02.11.2021, THE COURT ON      THE SAME   DAY DELIVERED THE
FOLLOWING:
 WA No.458 of 2021
                                  3




                            JUDGMENT

A.K.Jayasankaran Nambiar, J.

The learned counsel for the appellant Sri.Abraham Mathew

(Vettoor) seeks permission to withdraw the writ appeal. Permission

granted. The writ appeal is dismissed as withdrawn.

Sd/-

A.K.JAYASANKARAN NAMBIAR, JUDGE

Sd/-

MOHAMMED NIAS C.P., JUDGE

dlk 02.11.2021