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R.Mumthas vs State Of Kerala
2021 Latest Caselaw 21781 Ker

Citation : 2021 Latest Caselaw 21781 Ker
Judgement Date : 2 November, 2021

Kerala High Court
R.Mumthas vs State Of Kerala on 2 November, 2021
                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                  THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
       TUESDAY, THE 2ND DAY OF NOVEMBER 2021 / 11TH KARTHIKA, 1943
                              WP(C) NO. 23876 OF 2021
PETITIONER:

                  R.MUMTHAS
                  AGED 55 YEARS
                  W/O M.M.YACUB,
                  RESIDING AT A.R.MANZIL, THIRUNELLIYOOR LANE,
                  PALLIMUKKU, PEYAD P.O, THIRUVANANTHAPURAM-695573.

                  BY ADVS.
                  S.JATHIN DAS
                  T.A.PRAKASH
                  S.SOUMYA ISSAC



RESPONDENTS:

       1          STATE OF KERALA
                  REPRESENTED BY ITS SECRETARY, LABOUR DEPARTMENT,
                  GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001.

       2          THE ASSISTANT LABOUR OFFICER
                  THOZHIL BHAVAN, VIKASBHAVAN P.O, THIURVANANTHAPURAM-
                  695033.

       3          THE TAHSILDAR
                  KOTTAKADA TALUK, THIRUVANANTHAPURAM-695572.

       4          JYAKUMAR.S.
                  THINAVILA PUTHANVEEDU, 1407, PLLIMUKKU, PEYAD P.O,
                  THIRUVANANTHAPURAM-695573.




                  SR.GP.JUSTINE JACOB


THIS       WRIT    PETITION   (CIVIL)   HAVING    COME   UP   FOR   ADMISSION   ON
02.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                              2

             BECHU KURIAN THOMAS, J.
              ----------------------------------------
             WP(C) No. 23876 of 2021
             ------------------------------------------
     Dated this the 2nd day of November, 2021


                       JUDGMENT

Petitioner seeks permission to withdraw this writ

petition for pursuing his statutory remedies. Permission

is granted. Accordingly, the writ petition is dismissed as

withdrawn.

Sd/-

BECHU KURIAN THOMAS JUDGE

AJ

APPENDIX OF WP(C) 23876/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF SALE DEED NO.4367/2013 OF SUB REGISTRAR OFFICE, MALAYINKEEZHU.

Exhibit P2 TRUE COPY OF REPRESENTATION DATED 11.10.2021 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT.

Exhibit P3 TRUE COPY OF DEMAND NOTICE DATED 02.10.2021 ISSUED BY THE 2ND RESPONDENT.

Exhibit P4 TRUE COPY OF BUILDING PERMIT BEARING NO.B2-2637/13 DATED 20.03.2013 ISSUED BY THE VILAPPIL GRAMA PANCHAYAT.

 
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