Xavier Varkey vs State Of Kerala
2021 Latest Caselaw 21773 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     TUESDAY, THE 2ND DAY OF NOVEMBER 2021 / 11TH KARTHIKA, 1943
                         W.P.(C) NO.28273 OF 2013
PETITIONER:

              XAVIER VARKEY,
              S/O.VARKEY,
              KUNNATHETTU HOUSE,
              AYARKUNNAM VILLAGE,
              KOTTAYAM TALUK AND DISTRICT.

              BY ADV SRI.P.C.HARIDAS


RESPONDENTS:

     1        STATE OF KERALA
              REPRESENTED BY ITS CHIEF SECRETARY,
              GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM.

     2        THE DISTRICT COLLECTOR,
              KOTTAYAM.

     3        THE REVENUE DIVISIONAL OFFIER,
              KOTTAYAM

     4        THE TAHSILDAR,
              TALUK OFFICE, KOTTAYAM.

     5        AYARKUNNAM GRAMA PANCHAYATH,
              AYARKUNNAM, KOTTAYAM-686 564
              REPRESENTED BY ITS SECRETARY.

     6        YAMUNA E.R.,
              TALUK SURVEYOR,
              TALUK OFFICE, KOTTAYAM.

     7        JOSE MATHEW,
              KUDAKASSERIL,
              MUTTAMBALAM VILLAGE, COLLECTORATE P.O.,
              KOTTAYAM.
 W.P.(C) NO.28273 OF 2013
                               -2-

     8      JOHN JOSEPH,
            KUDAKASSERIL,
            MUTTAMBALAM VILLAGE,
            COLLECTORATE P.O., KOTTAYAM.

     9      BENNY THOMAS,
            MAMPUZHACKAL TRADERS,
            AYARKUNNAM P.O., KOTTAYAM DISTRICT-686 564.

    10      ITTIAVIRAH JOSEPH,
            CHENNADU TAIKKOTTATHIL KIZHAKKETHIL,
            AYARKUNNAM P.O., KOTTAYAM DISTRICT-686 564.
            ( ADDRESS OF R10 IS CORRECTED AS 'JOSEPH,
            S/O.VALIYACHERINATTU CHACKO, THAIKKOOTTOM,
            AMAYANNOOR P.O.', AS PER ORDER DATED 13-06-2014
            IN I.A.NO.827/14).

    11      ITTIAVIRAH VARKEY,
            CHENNADU, AYARKUNNAM P.O.,
            KOTTAYAM DISTRICT-686 564.

    12      GEORGE JOSEPH
            THOPPIL, AYARKUNNAM P.O.,
            KOTTAYAM DISTRICT-686 564.

           BY ADVS.
           GOVERNMENT PLEADER
           SRI.AUGUSTINE JOSEPH
           SMT.BHAVANA VELAYUDHAN
           SRI.JOHN JOSEPH VETTIKAD
           SRI.P.J.JOSEPH PANIKKASSERY
           SRI.K.P.JUSTINE KARIPAT
           SRI.K.S.ROCKEY
           SRI.S.SANAL KUMAR
           SMT.T.J.SEEMA
           SRI.TONY AUGUSTINE

           SMT.RASHMI.K.M, SENIOR GOVERNMENT PLEADER

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 02.11.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C) NO.28273 OF 2013
                                -3-

                           JUDGMENT

The counsel for the petitioner submitted that the petitioner

has already approached the civil court and the petitioner may be

allowed to raise all the contentions before the civil court.

Therefore, this writ petition is closed, granting liberty to the

petitioner to raise all the contentions in the writ petition before

the appropriate court, in accordance with law.

Sd/-

P.V.KUNHIKRISHNAN JUDGE bpr W.P.(C) NO.28273 OF 2013

APPENDIX

PETITIONER'S EXHIBITS

EXHIBIT P1(3 IN TRUE COPIES OF TAX RECIPTS ISSUED TO THE NUMBERS) PETITIONER AND HIS WIFE.

EXHIBIT P2 TRUE COPY THE ROUGH SKETCH.

EXHIBIT P3(3 IN       PHOTOGRAPHS OF THE PROPERTY OF THE
NUMBERS)              PETITIONER

EXHIBIT P4            TRUE COPY THE PETITION DATED 27/6/2013

SUBMITTED BY THE PETITIONER BEFORE THE 3ND RESPONDENT

EXHIBIT P5 TRUE COPY THE LETTER DATED 29/6/2013 OF THE AGRICULTRAL OFFICER, AYARKUNNAM.

EXHIBIT P6 TRUE COPY THE REPROT DATED 9/7/2013 OF THE VILLAGE OFFICER, AYARKUNNAM.

EXHIBIT P7 TRUE COPY THE ORDER DATED 4/10/2013 OF THE 3RD RESPONDENT.

EXHIBIT P8 TRUE COPY THE PETITION DATED 21/10/2013 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT.

EXHIBIT P9 HIBIT P9TRUE COPY THE REPORT AND PLAN DATED 26/9/2013 OF THE 6TH RESPONDENT.

EXHIBIT P10 HIBIT P10TRUE COPY THE REPORT DATED 30/9/2013 OF THE ADDL. TAHSILDAR, KOTTAYAM.

EXHIBIT P11 TRUE COPY THE PAPER REPORT IN JANMABHOOMI DAILY DATED 11/10/2013.

EXHIBIT P12 TRUE COPY THE LETTER DATED 12/9/2013 OF THE 5TH RESPONDENT.