P.P.Varghese vs State Of Kerala
2021 Latest Caselaw 21771 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                              &
          THE HONOURABLE MRS. JUSTICE C.S. SUDHA
  TUESDAY, THE 2ND DAY OF NOVEMBER 2021 / 11TH KARTHIKA,
                            1943
                    WA NO. 2084 OF 2017
AGAINST THE JUDGMENT DATED 12.07.2017 IN WPC 12697/2017 OF
              HIGH COURT OF KERALA, ERNAKULAM
APPELLANTS/PETITIONERS:

    1    P.P.VARGHESE
         AGED 68 YEARS
         S/O.PAULOSE, PUTHUSSERIL HOUSE, PERINGOLE KARA,
         KOLENCHERRY P.O., ERNAKULAM DISTRICT.

    2    BAIJU PUSHPAN
         AGED 37 YEARS, S/O.PUSHPAN, PUNNAKUZHY HOUSE,
         PERINGOLE KARA, KOLENCHERRY P.O., ERNAKULAM
         DISTRICT.

         BY ADVS.
         SRI.JOBY JACOB PULICKEKUDY
         SRI.ANIL GEORGE



RESPONDENTS/RESPONDENTS:

    1    THE STATE OF KERALA
         REPRESENTED BY ITS CHIEF SECRETARY,
         SECRETARIATE, THIRUVANANTHAPURAM, PIN 685001.

    2    THE DISTRICT COLLECTOR
         ERNAKULAM DISTRICT, COLLECTORATE, KAKKANAD,
         ERNAKULAM - 682030.

    3    THE COMMISSIONER OF EXCISE
         KERALA STATE, EXCISE HEADQUARTERS,
         THIRUVANANTHAPURAM-695001.
 WA NO. 2084 OF 2017                      2



    4      THE DEPUTY COMMISSIONER OF EXCISE
           ERNAKULAM-682018.

    5      THE KERALA STATE BEVERAGES [M&M] CORPORATION
           LTD.
           REPRESENTED BY ITS MANAGING DIRECTOR, KERALA
           STATE BEVERAGES (M&M) CORPORATION LTD.,
           SASTHAKRIPA OFFICE COMPLEX,
           SASTHAMANGALAM,THIRUVANANTHAPURAM-695010.

    6      BINDU JOJI
           AGED ABOUT 60 YEARS, W/O.JOJI PETER,
           CHENNAIKKATTU HOUSE, PERINGOLE KARA, KOLENCHERRY
           P.O., AIKKARANADU NORTH VILLAGE, ERNAKULAM
           DISTRICT-682311.

    7      THE AIKKARANADU GRAMA PANCHAYATH
           KADAYIRUPPU NORTH VILLAGE, KUNNATHUNADU TALUK,
           REPRESENTED BY ITS SECRETARY, PIN-682311.

           BY ADVS.
           SRI.JOY C. PAUL
           SRI.NAVEEN.T., SC, KERALA STATE BEV.CO. M. AND
           M.
           SRI.K.S.ARUNKUMAR, SC, AIKARANAD GRAMA PANCHAYAT
           SRI.RAJESH VIJAYAN, ADV.COMMISSIONER
           SRI.T.K.VIPINDAS,SR GP



        THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON
02.11.2021,    THE    COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
            P.B.SURESH KUMAR & C.S.SUDHA, JJ.
            -----------------------------------------------
                Writ Appeal No.2084 of 2017
            -----------------------------------------------
        Dated this the 2nd day of November, 2021


                            JUDGMENT

The learned counsel for the appellants submits that

the writ appeal has become infructuous. In the light of the

submission made by the learned counsel for the appellants, the

writ appeal is dismissed as infructuous.

Sd/-

P.B.SURESH KUMAR JUDGE

Sd/-

C.S. SUDHA JUDGE Mn