Pravasi Legal Cell vs State Of Kerala
2021 Latest Caselaw 12629 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
       FRIDAY, THE 28TH DAY OF MAY 2021 / 7TH JYAISHTA, 1943
                        WP(C) NO. 11488 OF 2021


PETITIONER:

               PRAVASI LEGAL CELL
               THROUGH ITS PRESIDENT ADV.JOSE ABRAHAM,
               D/144/4, ASHRAM, NEW DELHI-110014

               BY ADV E.ADITHYAN

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM-695001

      2        UNION OF INDIA,
               MINISTRY OF HEALTH AND FAMILY WELFARE,
               REPRESENTED BY ITS SECRETARY,
               NEAR UDYOG BHAWAN METRO STATION,
               MAULANA AZAD RD, NEW DELHI, DELHI-110011

      3        DIRECTOR OF HEALTH SERVICES,
               GENERAL HOSPITAL JUNCTION, THIRUVANANTHAPURAM,
               PIN-695035, KERALA

               SMT.PRINCY XAVIER, GP
               SRI.P.VIJAYAKUMAR, ASGI

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.05.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.11488 OF 2021

                                  2




                            JUDGMENT

Dated this the 28th day of May 2021

The learned counsel for the petitioner submits that the writ

petition has become infructuous.

The said submission is recorded. The writ petition is,

accordingly, dismissed as infructuous.

Sd/-

ANU SIVARAMAN JUDGE NP WP(C).No.11488 OF 2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE CERTIFICATE OF REGISTRATION OF THE PRAVASI LEGAL CELL NGO.

EXHIBIT P2 TRUE COPY OF THE RELEVANT PAGES OF THE GUIDELINE DATED 1ST MARCH 2021 ISSUED BY THE KERALA GOVERNMENT

EXHIBIT P3 TRUE COPY OF THE REPRESENTATION DATED 13.4.2021 FORWARDED TO THE FIRST RESPONDENT

EXHIBIT P4 TRUE COPY OF THE REPRESENTATION DATED 13.4.2021 FORWARDED TO THE SECOND RESPONDENT

RESPONDENT'S/S EXHIBITS: NIL