Lizy Paul vs Dr Usha Titus Ias
2021 Latest Caselaw 12628 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                  THE HONOURABLE SMT. JUSTICE P.V.ASHA
          FRIDAY, THE 28TH DAY OF MAY 2021 / 7TH JYAISHTA, 1943
                       CON.CASE(C) NO. 2061 OF 2020
     AGAINST THE JUDGEMENT IN WP(C) 123/2020 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER IN WP(C):

           LIZY PAUL,
           AGED 80 YEARS,
           D/O.T.P.PAULOSE, THEKKINEDATH HOUSE, RESIDING AT S.H.CONVENT,
           KARUKUTTY P.O., KARUKUTTY VILLAGE, ALUVA TALUK, ERNAKULAM.

           BY ADV. SRI.T.M.ABDUL LATHEEF



RESPONDENTS/RESPONDENTS IN WP(C):

     1     DR.USHA TITUS IAS,
           AGED ABOUT 55 YEARS, FATHER'S NAME NOT KNOWN,
           PRINCIPAL SECRETARY TO HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
           THIRUVANANTHAPURAM, PIN-695 001.

     2     SMT.V.VIGNESHWARI IAS,
           AGED ABOUT 56 YEARS, FATHER'S NAME NOT KNOWN,
           DIRECTOR OF COLLEGIATE EDUCATION, VIKASBHAVAN, THIRUVANANTHAPURAM, PIN-
           695 001.

     3     SMT.SUDHARMINI,
           AGED ABOUT 55 YEARS, FATHER'S NAME NOT KNOWN,
           PRINCIPAL ACCOUNTANT GENERAL, ACCOUNTANT GENERAL OFFICE,
           THIRUVANANTHAPURAM, PIN-695 001.



           BY ADV. SMT.VINITHA.B, GOVERNMENT PLEADER



THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON
28.05.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case(C).No.2061 of 2020(S)

                                     2




                                 JUDGMENT

The learned counsel on both sides submit

that judgment is complied with.

Accordingly, this contempt case is

closed.

Sd/-

P.V.ASHA JUDGE

ww Con.Case(C).No.2061 of 2020(S)

APPENDIX PETITIONER'S ANNEXURES:

ANNEXURE P1 TRUE COPY OF THE JUDGMENT IN W.P.(C) NO.123/2020 DATED 4/8/2020.

ANNEXURE P2 TRUE COPY OF REPRESENTATION DATED 14.8.2020.

ANNEXURE P3 TRUE COPY OF LEGAL NOTICE DATED 27.11.2020.