Shiji Kumari.V vs A.Shajahan Ias
2021 Latest Caselaw 12627 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE SMT. JUSTICE P.V.ASHA
        FRIDAY, THE 28TH DAY OF MAY 2021 / 7TH JYAISHTA, 1943
                     CON.CASE(C) NO.2167 OF 2020
AGAINST THE JUDGEMENT DATED 19.08.2020 IN WP(C).NO.16871/2018 OF HIGH
                           COURT OF KERALA
PETITIONER/PETITIONER:

      SHIJI KUMARI.V
      AGED 38 YEARS
      W/O.MATHEW JOHN, CRAFT TEACHER, C.S.I. VOCATIONAL HIGHER
      SECONDARY SCHOOL, VALAKOM, KOLLAM DISTRICT.

      BY ADVS.
      NAVEEN.T
      KUM.CHITHRA CHANDRASEKHARAN
      SRI.V.S.ABHISHEK
      SRI.BIJI A MANIKOTH



RESPONDENTS/RESPONDENTS:

  1   A.SHAJAHAN IAS (FATHER'S NAME AND AGE: NOT KNOWN TO THE
      PETITIONER), SECRETARY TO GOVERNMENT, GENERAL EDUCATION
      DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001.


  2   SRI.JEEVAN BABU K, IAS, (FATHER'S NAME AND AGE: NOT KNOWN TO
      THE PETITIONER), DIRECTOR OF PUBLIC INSTRUCTION, (NOW DIRECTOR
      OF GENERAL EDUCATION), JAGATHY, THIRUVANANTHAPURAM-695 014.

  3   SMT. K.ANITHA, AGED 55 YEARS, W/O.PARAMESWARAN, DISTRICT
      EDUCATIONAL OFFICER, OFFICE OF THE DISTRICT EDUCATIONAL
      OFFICER, KOTTARAKKARA, KOLLAM, DISTRICT, PIN-691 506

  4   MT.REV.A.DHARMARAJ RASALAM, (FATHER'S NAME AND AGE: NOT KNOWN
      TO THE PETITIONER), MANAGER, C.S.I VOCATIONAL HIGHER SECONDARY
      SCHOOL FOR DEAF, VALAKOM, KOLLAM DISTRICT, PIN-691 532.

      BY G.P., SMT.VINITHA B

THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON
28.05.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Contempt Case (Civil) No.2167 of 2020
          in
W.P.(C).No.16871 of 2018
                                        2




                            J U D G M E N T

Learned counsel on both sides submitted that the

directions in the judgment are already complied with.

Accordingly, the Contempt Case (Civil) is closed.

Sd/-

P.V.ASHA, JUDGE AS Contempt Case (Civil) No.2167 of 2020 in W.P.(C).No.16871 of 2018

APPENDIX

PETITIONER'S EXHIBITS: ANN.A1 CERTIFIED COPY OF THE JUDGMENT DATED 19.08.2021 IN W.P.(C).NO.16871/2018 OF THIS HON'BLE COURT

ANN.A2 TRUE COPY OF THE APPLICATION FOR EXTENSION OF TIME FILED BY THE 3RD RESPONDENT DATED 18.09.2020 BEFORE THIS HON'BLE COURT.

ANN.A3 COPY OF THE ORDER DATED 09.11.2020 IN I.A.NO.2/2020 IN W.P.(C).NO.16871/2018 OF THIS HON'BLE COURT.