Rajendran.K vs Dinesh Arora
2021 Latest Caselaw 12620 Ker

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                       THE HONOURABLE SMT. JUSTICE P.V.ASHA

               FRIDAY, THE 28TH DAY OF MAY 2021 / 7TH JYAISHTA, 1943

                            CON.CASE(C) NO. 158 OF 2021

         AGAINST THE JUDGEMENT IN WP(C) 28356/2020 OF HIGH COURT OF KERALA

PETITIONER/WRIT PETITIONER IN W.P.(C) NO.28356/2020(T):
0


              RAJENDRAN.K.,AGED 58 YEARS,
              S/O.KUTTAN PANICKER, MANAGING PARTNER, SOBHA CONSTRUCTIONS,
              SRUTHILAYAM, MARUTHOORKONAM, BALARAMAPURAM, KOTTUKAL P.O.,
              THIRUVANANTHAPURAM.

              BY ADV AJITH KRISHNAN



RESPONDENTS/RESPONDENTS 1 TO 7 IN W.P.(C) NO.28356/2020(T):

     1        DINESH ARORA,
              (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER), PRINCIPAL
              SECRETARY TO GOVERNMENT, PUBLIC WORKS DEPARTMENT, GOVERNMENT
              SECRETARIAT, THIRUVANANTHAPURAM-695001.

     2        AJITH RAMACHANDRAN,
              (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER),
              THE CHIEF ENGINEER, PUBLIC WORKS DEPARTMENT (ROADS),
              PUBLIC OFFICE, THIRUVANANTHAPURAM-695033.

     3        C.L.GEETHA,
              (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER),
              SUPERINTENDING ENGINEER, PUBLIC WORKS DEPARTMENT ROADS (SC),
              PUBLIC OFFICE, THIRUVANANTHAPURAM-695033.

     4        JYOTHY R.,
              (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER),
              THE EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT ROADS,
              P.M.G.JUNCTION, THIRUVANANTHAPURAM-695033.

     5        SMITHA,
              (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER), ASSISTANT
              EXECUTIVE ENGINEER, PWD ROADS SUB DIVISION, NEYYATTINKARA,
              THIRUVANANTHAPURAM-695121.

     6        MANOJ JOSHI,
              (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER), ADDITIONAL
              CHIEF SECRETARY, FINANCE DEPARTMENT,
              GOVT. SECRETARIAT, THIRUVANANTHAPURAM-695001.
 Con.Case(C).No.158 of 2021(S)

                                          2

      7      DR.VISHWAS METHA,
             (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER),
             CHIEF SECRETARY, GOVERNMENT OF KERALA,
             GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001.

             BY ADV. SMT.VINITHA.B, GOVERNMENT PLEADER



THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON 28.05.2021, THE

COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case(C).No.158 of 2021(S)

                                      3




                                JUDGMENT

The learned Government Pleader submits

that the amount due to the petitioner is

already transferred to his account.

Recording the same, the contempt case

is closed.

Sd/-

P.V.ASHA JUDGE

ww Con.Case(C).No.158 of 2021(S)

APPENDIX PETITIONER'S ANNEXURES:

ANNEXURE A CERTIFIED COPY OF THE JUDGMENT DATED 18.12.2020 IN W.P.

(C)NO.28356/2020(T) ON THE FILE OF THIS HON'BLE COURT.