Vidhya Ramesh vs Registrar Of Births And Deaths
2021 Latest Caselaw 12568 Ker

WP(C) NO. 11105 OF 2021

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                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                   THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
          WEDNESDAY, THE 26TH DAY OF MAY 2021 / 5TH JYAISHTA, 1943
                            WP(C) NO. 11105 OF 2021
PETITIONER:

           VIDHYA RAMESH
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           AGED 35 YEARS
           W/O. LATE RAMESH C.G, SONS BHAVAN, NALUKODY P.O, PIN 686 548,
           CHANGANACHERRY, KOTTAYAM DISTRICT

    BY ADVS.
    M.P.MADHAVANKUTTY
    KUM. K. REMIYA RAMACHANDRAN



RESPONDENTS:

     1      REGISTRAR OF BIRTHS AND DEATHS,
            VAZHAPPALLY GRAMA PANCHAYATH, VAZHAPPALLY P.O, KOTTAYAM
            DISTRICT, PIN 686 103.

     2      VAZHAPPALLY GRAMA PANCHAYATH,
            REPRESENTED BY ITS SECRETARY, VAZHAPPALLY P.O, KOTTAYAM
            DISTRICT PIN 686 103.

     3      SECRETARY,
            VAZHAPPALLY GRAMA PANCHAYATH, VAZHAPPALLY P.O, KOTTAYAM
            DISTRICT PIN 686 103


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 26.05.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 11105 OF 2021

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                                        JUDGMENT

The learned counsel for the petitioner submits that this writ

petition is not pressed.

The said submission is recorded. Accordingly, this writ petition

is dismissed as not pressed.

Sd/-

ANU SIVARAMAN JUDGE SVP