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Dharmaraj M vs Subodh Kumar Jaiswal
2021 Latest Caselaw 12486 Ker

Citation : 2021 Latest Caselaw 12486 Ker
Judgement Date : 18 May, 2021

Kerala High Court
Dharmaraj M vs Subodh Kumar Jaiswal on 18 May, 2021
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                    THE HONOURABLE SMT. JUSTICE P.V.ASHA
         TUESDAY, THE 18TH DAY OF MAY 2021 / 28TH VAISAKHA, 1943
                         CON.CASE(C) NO. 709 OF 2021
    AGAINST THE JUDGEMENT IN WP(C) 9177/2020 OF HIGH COURT OF KERALA


PETITIONER:

              DHARMARAJ M.,
0




              AGED 49 YEARS
              CISF NO.991480021,ASSISTANT SUB INSPECTOR/EXECUTIVE,CENTRAL
              INDUSTRIAL SECURITY FORCE UNIT,AIRPORT SECURITY
              UNIT,KANNUR,PRESENTLY RESIDING AT
              'SREEPADMAM',KOZHUR,ERUVATTY,KANNUR,KERALA,
              PIN-670642.

              BY ADVS.
              T.SANJAY
              SHRI.SANIL KUMAR G.
              SHRI.MIDHUN R.



RESPONDENT:

              SUBODH KUMAR JAISWAL
0




              (AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER),DIRECTOR
              GENERAL/CISF, CISF HEAD QUARTERS,CGO COMPLEX,
              LODHI ROAD,NEW DELHI,PIN-110003.

              BY ADV SHRI.P.VIJAYAKUMAR, ASG OF INDIA



THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON
18.05.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                   P.V.ASHA, J.
              -----------------------------------------------------
                       Cont.Case(C).No.709 of 2021
                                        in
                          W.P(c).No.9177 of 2020
               ----------------------------------------------------
                   Dated this the 18th day of May, 2021

                                 JUDGMENT

The learned counsel on both sides submit that the directions

contained in the judgment dated 23.03.2020 in W.P(c).No.9177 of 2021

are complied with.

Accordingly, the Contempt Case is closed.

Sd/- (P.V.ASHA, JUDGE)

rtr/

APPENDIX OF CON.CASE(C) 709/2021

ANNEXURES

ANNEXURE A1 TRUE COPY OF THE JUDGMENT DATED 23.03.2020 IN WP(C)NO.9177/2020.

ANNEXURE A2 TRUE COPY OF THE COMMUNICATION DATED 14.01.2021 ISSUED BY THE OFFICE OF THE 1ST RESPONDENT.

 
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