Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Nithin T G vs The Director Of Panchayat
2021 Latest Caselaw 12481 Ker

Citation : 2021 Latest Caselaw 12481 Ker
Judgement Date : 18 May, 2021

Kerala High Court
Nithin T G vs The Director Of Panchayat on 18 May, 2021
WP(C) NO. 11314 OF 2021

                                     1


                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
         TUESDAY, THE 18TH DAY OF MAY 2021 / 28TH VAISAKHA, 1943
                          WP(C) NO. 11314 OF 2021
PETITIONER:

     1        NITHIN T.G.,
              AGED 30 YEARS, S/O.T.P.GOPI, THUMBARATHU HOUSE,
              MALLUSSERY, VATTAPARAMBU P.O., PIN-683579,
              WORKING AS DRIVER (TEMPORARY BASIS) AT NEDUMBASSERY GRAMA
              PANCHAYATH, NEDUMBASSERY PIN-683585

              BY ADV. RAPHAEL THEKKAN


RESPONDENTS:

     1        THE DIRECTOR OF PANCHAYATH,
              OFFICE OF THE PANCHAYATH DIRECTOR, PUBLIC OFFICE P.O.,
              THIRUVANANTHAPURAM -695033

     2        THE NEDUMBASSERY GRAMA PANCHAYATH,
              PANCHAYATH OFFICE, PIN-683585
              REPRESENTED BY ITS SECRETARY

     3        THE SECRETARY,
              NEDUMBASSERY GRAMA PANCHAYATH,
              PANCHAYATH OFFICE, PIN -683585

              ADV.RAJASEKHARAN NAIR, SR. GP
              ADV.GEORGE SEBASTIAN,SC,NEDUMBASSERI PANCHAYATH

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION                ON
18.05.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 11314 OF 2021

                                       2




                                JUDGMENT

The learned counsel for the petitioner seeks permission to withdraw

the writ petition, without prejudice to his right to approach the

appropriate forum.

Permission is granted. This writ petition is, accordingly, dismissed as

withdrawn.

Sd/-

ANU SIVARAMAN JUDGE NP WP(C) NO. 11314 OF 2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE EXPERIENCE CERTIFICATE ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER

EXHIBIT P2 TRUE COPY OF THE RESOLUTION PASSED DATED 14.07.2016 IN THE 2ND RESPONDENT

EXHIBIT P3 TRUE COPY OF RESOLUTION NO.30/1 DATED 27.01.2021 PASSED BY THE 2ND RESPONDENT UNDERSIGNED BY THE 3RD RESPONDENT

EXHIBIT P4 TRUE COPY OF THE ORDER NO.PAN/14760/2020-E9(DP) DATED 12.01.2021 ISSUED BY THE 1ST RESPONDENT

EXHIBIT P5 TRUE COPY OF NOTICE NO.5558/KAT/JUDL/2019 DATED 07.05.2021 ISSUED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM

EXHIBIT P6 TRUE COPY OF ORDER IN OA(EKM) NO.394 OF 2021 DATED 24.02.2021 PASSED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM

RESPONDENT'S/S EXHIBITS: NIL

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter