Kerala High Court
Sajiraj P.R vs State Of Kerala on 24 March, 2021
WP(C).No.2085 OF 2021(I) 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.SOMARAJAN
WEDNESDAY, THE 24TH DAY OF MARCH 2021 / 3RD CHAITHRA, 1943
WP(C).No.2085 OF 2021(I)
PETITIONERS:
1 SAJIRAJ P.R, AGED 54,
S/O.M.K.RAMAN, PALLISSERYCHIRA HOUSE,
VAYALAR EAST, CHERTHALA, ALAPPUZHA 688 505
2 ANILA SIMON, AGED 36,
W/O.SAJI KURIEN, KURISHUVILA PUTHAN VEEDU,
AYUR, KOTTARAKKARA, KOLLAM 691 539
3 BIJU MATHEW, AGED 41,
S/O.C.MATHEW, KIZHAKKEPANDAKASALA, AYOOR P.O.,
KOLLAM. PRESENTLY RESIDING AT KIZHAKKEPANDAKASALA
ANGEL'S HOME, LBSRA 288, PANCHAYATH JUNCTION,
THIRUVANKULAM, ERNAKULAM 682 305
4 ARUN KUMAR G., AGED 38, E.G.GOPALAKRISHNAN PILLAI,
PANJIKKARAN HOUSE, ALANGAD, ALUVA 683 511
5 MINI PRAKASAN, AGED 52 YEARS,
W/O.PRAKASAN M.N., MALIYEKKAL HOUSE, PARAKKADAVU
VILLAGE, KURUMMASSERY, ALUVA 683 579
BY ADVS.
SRI.K.R.VINOD
SMT.M.S.LETHA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY, DEPARTMENT OF HOME
AFFAIRS, SECRETARIAT, THIRUVANANTHAPURAM 695 001
2 THE DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTES, VAZHUTHACAUD,
THIRUVANANTHAPURAM-695 010
3 THE CIRCLE INSPECTOR OF POLICE,
CHERTHALA POLICE STATION, CHERTHALA,
ALAPPUZHA 688 524
WP(C).No.2085 OF 2021(I) 2
4 THE CIRCLE INSPECTOR OF POLICE
CHENGAMANADU POLICE STATION, CHENGAMANADU,
ALUVA, PIN 683 578
5 THE STATION HOUSE OFFICER
KADAVANTHRA POLICE STATION,
KADAVANTHRA, KOCHI 682 020
6 REJI M.P.
S/O.POULOSE, MALAYIL HOUSE, THIRUVANKULAM,
ERNAKULAM 682 305
R1-5 BY GOVERNMENT PLEADER
R6 BY ADV. SRI.JERIE RAMESH
R6 BY ADV. SHRI.BENTO PAULSON
PUBLIC PROSECUTOR SRI.E.C.BINEESH
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
24.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.2085 OF 2021(I) 3
JUDGMENT
The Station House Officer concerned appeared in
person and submitted that crimes were already
registered. As such, the writ petition become
infructuous.
The writ petition is dismissed as infructuous.
Sd/-
P.SOMARAJAN
JUDGE
msp
APPENDIX
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 THE COPY OF THE COMPLAINT LODGED BY THE 1ST
PETITIONER HEREIN BERFORE THE 3RD
RESPONDENT, DATED 27.5.2020
EXHIBIT P2 THE COPY OF THE COMPLAINT LODGED BY THE 2ND
PETITIONER BEFORE THE 5TH RESPONDENT, DATED
25.5.2020
EXHIBIT P3 THE COPY OF THE COMPLAINT LODGED BY THE 3RD
PETITIONER BEFORE THE 5TH RESPONDENT, DATED
25.5.2020
EXHIBIT P4 THE COPY OF THE COMPLAINT LODGED BY THE 4TH
PETITIONER BEFORE THE 5TH RESPONDENT, DATED
19.8.2020
EXHIBIT P5 THE COPY OF THE COMPLAINT LODGED BY THE
DECEASED HUSBAND OF THE 5TH PETITIONER
BEFORE THE 4TH RESPONDENT DATED 21.5.2020
EXHIBIT P6 THE COPY OF THE RECEIPT ISSUED FROM THE
OFFICE OF THE 3RD RESPONDENT, IN FAVOUR OF
THE 1ST PETITIONER, DATED 28.5.2020
EXHIBIT P7 THE COPY OF THE RECEIPT ISSUED FROM THE
OFFICE OF THE 5TH RESPONDENT ACKNOWLEDGING
THE RECEIPT OF THE COMPLAINT LODGED BY THE
2ND PETITIONER, DATED 25.5.2020
EXHIBIT P8 THE COPY OF THE RECEIPT ISSUED FROM THE
OFFICE OF THE 5TH RESPONDENT ACKNOWLEDGING
THE RECEIPT OF THE 3RD PETITIONER, DATED
25.5.2020
EXHIBIT P9 THE COPY OF THE RECEIPT ISSUED FROM THE
OFFICE OF THE 5TH RESPONDENT ACKNOWLEDGING
THE RECEIPT OF THE COMPLAINT LODGED BY THE
4TH PETITIONER, DATED 19.8.2020
EXHIBIT P10 THE COPY OF THE RECEIPT ISSUED FROM THE
OFFICE OF THE 4TH RESPONDENT ACKNOWLEDGING
THE RECEIPT OF THE COMPLAINT LODGED BY THE
DECEASED HUSBAND OF THE 5TH PETITIONER,
DATED 21.5.2020
RESPONDENTS EXHIBITS:NIL
