Baby Anto vs High Toughened Glasses Llp
2021 Latest Caselaw 9895 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

             THE HONOURABLE MRS. JUSTICE MARY JOSEPH

    WEDNESDAY, THE 24TH DAY OF MARCH 2021 / 3RD CHAITHRA, 1943

                          Arb.A.No.53 OF 2020

  AGAINST THE ORDER DATED 14.12.2020 IN A.O.P No.168 OF 2020 OF
             ADDITIONAL DISTRICT COURT-IV, THRISSUR.


APPELLANTS/PETITIONERS:

      1      BABY ANTO,
             AGED 38 YEARS,
             S/O.N.T.ANTO,
             MUTTATHE HOUSE, ERINJERY ANGADI,
             THRISSUR-680001.

      2      SONY.P.Y.,
             AGED 36 YEARS,
             S/O.YOHANNAN,
             PUTHUPALLIPARAMBIL HOUSE,
             ANANDAPURAM P.O.,
             MUKUNDAPURAM,
             THRISSUR-680 305.

             BY ADVS.
             SRI.LINDONS C.DAVIS
             SMT.E.U.DHANYA
             SRI.RAJITH DAVIS

RESPONDENTS/RESPONDENTS:

      1      HIGH TOUGHENED GLASSES LLP,
             GSTIN: 32AALFH5091BIZO, 3/14G, 3/492, PARANNUR ROAD,
             CHOONDAL, THRISSUR,
             REPRESENTED BY PARTNER CUM MANAGER IN CHARGE,
             RICHARD HEMILTTON,
             AGED 55 YEARS, S/O.AUGUSTINE,
             MATHILAKAM HOUSE, ERANELLUR P.O.,
             THALAPPILLY, THRISSUR-680 501.

      2      RICHARD HEMILTTON,
             AGED 55 YEARS,
             S/O.AUGUSTINE, MATHILAKAM HOUSE, ERANELLUR P.O.,
             THALAPPILLY, THRISSUR-680 501,
             DESIGNATED PARTNER CUM MANAGER IN CHARGE,
             HIGH TOUGHENED GLASSES LLP, GSTIN: 32AALFH5091BIZO,
             3/14G, 3/492, PARANNUR ROAD, CHOONDAL,
             THRISSUR-680 502.
 Arb.A.No.53/2020                2


      3      SOJAN V.AVARACHAN,
             AGED 45 YEARS,
             S/O.AVARACHAN, VETTUKALLEL HOUSE,
             THOMMANKUTHE P.O., THODUPUZHA, IDUKKI -685 607,
             CHAIRMAN, HIGH TOUGHENED GLASSES LLP,
             GSTIN: 32AAALFH5091BIZO, 3/14G, 3/492, PARANNUR
             ROAD, CHOONDAL, THRISSUR-680 502.

              BY ADVS. SHRI.T.K.SANDEEP
                       SRI.ARJUN SREEDHAR
                       SRI.ARUN KRISHNA DHAN

     THIS ARBITRATION APPEALS HAVING BEEN FINALLY HEARD ON
24.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Arb.A.No.53/2020                      3




                             JUDGMENT

Dated this the 24th day of March, 2021

Memo filed by the counsel for the petitioners stating that the

issues involved in A .O.P. No.168 of 2020 have been amicably settled

among the parties.

In view of that, the Arbitration Appeal stands closed as settled.

Sd/-

MARY JOSEPH

JUDGE

JJ