Suchith.T.S vs Kerala State Road Transport ...
2021 Latest Caselaw 9040 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE SUNIL THOMAS

    THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942

                       WP(C).No.6134 OF 2021(N)


PETITIONERS:

      1        SUCHITH.T.S, AGED 43 YEARS
               S/O. SUJALAL T.M, PERMANENT MECHANIC (AUTO) KSRTC
               DEPOT AT ALAPPUZHA, THOPPIL, POONTHOPPU WARD,
               AVALOOKUNNU P.O, ALAPPUZHA, PIN- 688 006 (NOW
               TRANSFERRED TO KSRTC DEPOT PATHANAMTHITTA).

      2        SUNIL KUMAR H, AGED 36 YEARS
               S/O. HARIDAS, PERMANENT MECHANIC (AUTO), KSRTC DEPOT
               AT ALAPPUZHA, THEKKE KOYIKKAL, KALAVOOR P.O,
               ALAPPUZHA, PIN-688 522 (NOW TRANSFERRED TO KSRTC
               DEPOT CHENGANNUR).

      3        SURESH S, AGED 41 YEARS
               S/O. SUDHAKARAN, PERMANENT MECHANIC (AUTO) KSRTC
               DEPOT AT ALAPPUZHA, REVATHY NIVAS, PATHIRAPALLY P.O,
               ALAPPUZHA-688 521 (NOW TRANSFERRED TO KSRTC DEPOT R/W
               MAVELIKARA).

      4        MUNEER M, AGED 36 YEARS
               S/O. MUHAMMED BASHEER, PERMANENT MECHANIC (AUTO)
               KSRTC DEPOT AT ALAPPUZHA, NAISSERI CHIRAYIL,
               MANNENCHERRY P.O, ALAPPUZHA-688 538, (NOW TRANSFERRED
               TO KSRTC DEPOT CHENGANNUR).
               (NOW TRANSFERRED TO KSRTC DEPOT CHENGANNUR).

      5        BIJUMON V, AGED 46 YEARS
               S/O. VISWANATHAN, PERMANENT MECHANIC (AUTO) KSRTC
               DEPOT AT ALAPPUZHA, VELIKAKATH, PUNNAPARA NORTH P.O,
               PARAVOOR, ALAPPUZHA, PIN-688 014, (NOW TRANSFERRED TO
               KSRTC DEPOT MALLAPPALLY).

      6        RENEESH R, AGED 42 YEARS
               S/O. RAJAPPAN, PERMANENT MECHANIC (AUTO) KSRTC DEPOT
               AT ALAPPUZHA, ARUPATHIL CHIRA, PUNNAPARA NORTH P.O,
               ALAPPUZHA, PIN-688 014, (NOW TRANSFERRED TO KSRTC
               DEPOT ADOOR).

      7        SATHEESH S, AGED 36 YEARS
               S/O. SREEDHARAN, PERMANENT MECHANIC (AUTO) KSRTC
               DEPOT ALAPPUZHA, KURUTHIKALAM,NEERKUNNAM, VANDANAM
               P.O, ALAPPUZHA, PIN-688 005, (NOW TRANSFERRED TO
 W.P(C).6134/2021
                                  2


               KSRTC DEPOT CHENGANNUR).

       8       SUJITHKUMAR C, AGED 37 YEARS
               S/O. VISWAMBARAN, PERMANENT MECHANIC (AUTO) KSRTC
               DEPOT AT ALAPPUZHA, CHANIVELI, CHARAMANGALAM,
               MUHAMMA P.O, ALAPPUZHA, PIN-688 525, (NOW
               TRANSFERRED TO KSRTC DEPOT CHENGANNUR).

       9       ANEESH V.A, AGED 36 YEARS
               S/O. ARAVINDAKSHAN, PERMANENT MECHANIC (AUTO) KSRTC
               DEPOT AT ALAPPUZHA, VELAMPARAMBU, MUHAMMA
               P.O,ALAPPUZHA-688 525, (NOW TRANSFERRED TO KSRTC
               DEPOT CHENGANNUR).

       10      SIVAKUMAR R, AGED 37 YEARS
               S/O. RAMACHANDRAN NAIR, PERMANENT MECHANIC (AUTO)
               KSRTC DEPOT AT ALAPPUZHA, THUNDIL HOUSE, PARAVOOR
               P.O, PUNNAPARA NORTH, ALAPPUZHA, PIN-688 014, (NOW
               TRANSFERRED TO KSRTC DEPOT CHENGANNUR).

       11      MAHESH V.S, AGED 39 YEARS
               S/O.V.K. SUKUMARAN, PERMANENT MECHANIC (AUTO),
               KSRTC DEPOT AT ALAPPUZHA, SRAMPICKAL HOUSE,
               KALAVOOR P.O, ALAPPUZHA-688 524 (NOW TRANSFERRED TO
               KSRTC DEPOT R/W. MAVELIKKARA).

               BY ADVS.
               SHRI.R.UMASANKAR
               V.S.KARTHIKEYAN

RESPONDENTS:

       1       KERALA STATE ROAD TRANSPORT CORPORATION
               TRANSPORT BHAVAN, THIRUVANANTHAPURAM-695 606, REP.
               BY ITS MANAGING DIRECTOR.

       2       THE CHAIRMAN AND MANAGING DIRECTOR,
               KERALA STATE ROAD TRANSPORT CORPORATION,
               SPECIAL CELL, TRANSPORT BHAVAN,
               THIRUVANANTHAPURAM-695 606.

       3       ASSISTANT TRANSPORT OFFICER,
               OFFICE OF THE DISTRICT TRANSPORT OFFICE,
               ALAPPUZHA-688 524

               R1-3 BY ADV. SRI.DEEPU THANKAN

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
18.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C).6134/2021
                                    3




                             JUDGMENT

This Court, by a common judgment in W.P(C).No.4436 of 2021 and

connected cases dated 17.03.2021 has disposed of identical matters

with certain directions. The present Writ Petition also relates to

identical matters. Hence, the Writ Petition is disposed of in terms of the

common judgment in the above stated connected cases.

Sd/-

                                              SUNIL THOMAS

Sbna                                              JUDGE
 W.P(C).6134/2021




                              APPENDIX
PETITIONER'S EXHIBITS:

EXHIBIT P1         COPY OF THE REPRESENTATION FILED BY THE             1ST

PETITIONER ADDRESSED TO THE 2ND RESPONDENT.

EXHIBIT P1A COPY OF THE REPRESENTATION FILED BY THE 2ND PETITIONER ADDRESSED TO THE 2ND RESPONDENT.

EXHIBIT P1B COPY OF THE REPRESENTATION FILED BY THE 3RD PETITIONER ADDRESSED T THE 2ND RESPONDENT.

EXHIBIT P1 C COPY OF THE REPRESENTATION FILED BY THE 4TH PETITIONER ADDRESSED TO THE 2ND RESPONDENT.

EXHIBIT P1D COPY OF THE REPRESENTATION FILED BY THE 5TH PETITIONER ADDRESSED TO THE 2ND RESPONDENT.

EXHIBIT P1E COPY OF THE REPRESENTATION FILED BY THE 6TH RESPONDENT.

EXHIBIT P1F COPY OF REPRESENTATION FILED BY THE 7TH PETITIONER ADDRESSED TO THE 2ND RESPONDENT.

EXHIBIT P1G COPY OF THE REPRESENTATION FILED BY THE 8TH PETITIONER ADDRESSED TO THE 2ND RESPONDENT.

EXHIBIT P1H COPY OF THE REPRESENTATION FILED BY THE 9TH PETITIONER ADDRESSED TO THE 2ND RESPONDENT.

EXHIBIT P1I COPY OF REPRESENTATION FILED BY TEH 10TH PETITIONER ADDRESSED TO THE 2ND RESPONDENT.

EXHIBIT P1J COPY OF THE REPRESENTATION FILED BY THE 11TH PETITIONER ADDRESSED TO THE 2ND RESPONDENT.

EXHIBIT P2 COPY OF THE RELEVANT PAGES OF THE TRANSFER ORDER DATED 24.02.2021 NO. 500/CMD(SPC)/2021/RTC.

EXHIBIT P3 COPY OF THE OFFICIAL MEMORANDUM DATED 22.02.2021 NO. 500/CMD (SPC) /2021/RTC.

EXHIBIT P4 COPY OF THE RELIEVING ORDER NO. PL2-771/21/ALP

EXHIBIT P4A COPY OF THE RELIEVING ORDER OF THE PETITIONERS 1,5 AND 6 DATED 26.02.2021.

EXHIBIT P5 COPY OF THE RELEVANT PAGES OF THE GOVERNMENT ORDER DATED 27.11.2012 IN GOVERNMENT ORDER (P) NO. 71/2012/TRANSPORT.