More Retail Pvt. Ltd vs The Assistant Commissioner
2021 Latest Caselaw 8950 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE MR. JUSTICE A.M.BADAR

   WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942

                       WP(C).No.6277 OF 2021(H)


PETITIONER:

              MORE RETAIL PVT. LTD.,
              (FORMERLY ADITYA BIRLA RETAIL LIMITED), 5/149-B,
              ALAIKKAPARAMBU, THURAVOOR P.O., CHERTHALA-683532,
              ALAPPUZHA DISTRICT, REPRESENTED BY MR.MANOG,,
              C.M.-AUTHORISED SIGNATORY.

              BY ADV. SRI.JOSEPH JERARD SAMSON RODRIGUES

RESPONDENT:

              THE ASSISTANT COMMISSIONER,
              SPECIAL CIRCLE-III, STATE GOODS & SERVICES TAX
              DEPARTMENT, ERNAKULAM-682 015.


OTHER PRESENT:

              SMT. THUSHARA JAMES, GOVT. PLEADER


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No.6277/2021              2

                            JUDGMENT

Dated this the 17th day of March 2021

Learned counsel for the petitioner, on instructions, seeks

permission to withdraw the writ petition.

Permission granted and this writ petition is dismissed as

withdrawn.

Sd/-

A.M.BADAR

JUDGE

smp