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Shaji K.R. vs Akalakkunnam Grama Panchayat
2021 Latest Caselaw 8781 Ker

Citation : 2021 Latest Caselaw 8781 Ker
Judgement Date : 16 March, 2021

Kerala High Court
Shaji K.R. vs Akalakkunnam Grama Panchayat on 16 March, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                THE HONOURABLE MR. JUSTICE SATHISH NINAN

    TUESDAY, THE 16TH DAY OF MARCH 2021 / 25TH PHALGUNA, 1942

                        WP(C).No.6651 OF 2021(F)


PETITIONER/S:

                SHAJI K.R.,S/O. RAGHAVAN, KULATHAKATHU HOUSE,
                CHENGALAM, KANJIRAMATTOM P. O., PIN - 686 585,
                KOTTAYAM DISTRICT.

                BY ADVS.
                SRI.ABRAHAM THOMAS (PUTHURAN)
                SRI.K.A.ANISH

RESPONDENT/S:

      1         AKALAKKUNNAM GRAMA PANCHAYAT
                MANALUNGAL P. O., PIN - 686 503, KOTTAYAM,
                REPRESENTED BY ITS SECRETARY.

      2         THE SECRETARY,AKALAKKUNNAM GRAMA PANCHAYAT,
                MANALUNGAL P. O., PIN - 686 503, KOTTAYAM DISTRICT.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.6651 OF 2021(F)          2




                            JUDGMENT

The petitioner assails an order rejecting his application for

development permit. The order impugned is appealable in nature.

I do not consider it necessary to entertain the wit petition.

The Writ Petition is closed without prejudice to the rights of

the petitioner to seek his statutory remedy.

Sd/-

SATHISH NINAN JUDGE sd

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 PHOTOSTAT TRUE COPY OF THE POSSESSION CERTIFICATE DATED 20.08.2020 ISSUED BY THE VILLAGE OFFICER, CHENGALAM EAST.

EXHIBIT P2 PHOTOSTAT TRUE COPY OF THE SITE PLAN SUBMITTED BY ASSISTANT ENGINEER, L.S.G.D. SECTION.

EXHIBIT P3 PHOTOSTAT TRUE COPY OF COVERING LETTER DATED 21.10.2020 ALONG WITH THE DECISION OF THE MEETING HELD ON 16.10.2020.

EXHIBIT P4 PHOTOSTAT TRUE COPY OF CONSENT ISSUED BY THE KERALA STATE POLLUTION CONTROL BOARD TO THE PETITIONER TO START HIS POULTRY DATED 02.03.2020.

EXHIBIT P5 PHOTOSTAT TRUE COPY OF THE NOTIFICATION BEARING NO.G.O.(P) 16/2020/ID DATED 12.06.2020.

 
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