Contempt Case(C) No.382/2021 (S) ... vs By Advocates M/S Joby Jacob ...
2021 Latest Caselaw 8245 Ker

Con.Case(C) 382/2021                     1/1



                       IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       Present:

                         THE HONOURABLE SMT. JUSTICE P.V.ASHA

              Wednesday,the 10th day of March 2021/19th Phalguna, 1942

             Contempt Case(C) No.382/2021 (S) in WP(C) No.19429/2020

PETITIONER/PETITIONER
     For information
                  ,  purpose only
      EDWIN PRASAD, AGED 46 YEARS S/O.STANLY JOHN,
      KATTARA, VADAKKUMKARA, MARUKIL, URUTHAMB,
      THIRUVANANTHAPURAM DISTRICT.

        BY ADVOCATES     M/S JOBY JACOB PULICKEKUDY & ANIL GEORGE
RESPONDENT/2ND RESPONDENT
1.    SRI.S. VENKATESAPATHY IAS,
      MANAGING DIRECTOR, KERALA WATER AUTHORITY,
      JALABHAVAN, THIRUVANANTHAPURAM, PIN - 695 033.
2.    SRI.PRAKASH IDIKKULA, SUPERINTENDING ENGINEER,
      PH CIRCLE, KERALA WATER AUTHORITY, OBSERVATORY HILLS,
      THIRUVANANTHAPURAM - 695 033.
3.    SRI.SUJATH KUMAR G.K., EXECUTIVE ENGINEER,
      OFFICE OF THE EXECUTIVE ENGINEER, PROJECT DIVISION,
      KERALA WATER AUTHORITY, THIRUVANANTHAPURAM - 695 033.


     This Contempt of Court Case (Civil) having come up for orders on
10/03/2021, the Court on the same day passed the following:-
                                      O R D E R

In case the direction in the judgment is not complied with, the respondents shall appear in person on 07/04/2021.

10-03-2021 Sd/-

P.V.ASHA,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR