As No.25/2013 Of The District ... vs N. Anil Kumar
2021 Latest Caselaw 8234 Ker

OP(C) 640/2021                          1/3




                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     Present:
                 THE HONOURABLE MR.JUSTICE T.V.ANILKUMAR
    For  information purpose only
                            th                       th
      Wednesday,the 10 day of March 2021/19 Phalguna, 1942
                                 OP(C) No.640/2021


AS No.25/2013 of the DISTRICT COURT, PATHANAMTHITTA
EA 17/2015 in EP 44/2014 in OS No.414/2010 of the MUSNIFF COURT,
ADOOR
PETITIONERS/ JUDGMENT DEBTOR 2 & 3/ DEFENDANT 2 & 3
1. N. ANIL KUMAR, AGED 54,
    S/O. NANU, RESIDING AT PANACHILAMKANDATHIL SREESAILAM,
    ADOOR, PATHANAMTHITTA.

2. SUVARNA ANILKUMAR, AGED 46,
    W/O. N. ANILKUMAR, RESIDING AT PANACHILAMKANDATHIL
    SREESAILAM, ADOOR, PATHANAMTHITTA.

RESPONDENT/ DECREE HOLDER/ PLAINTIFF
      N. RAVIKUMAR,AGED 46 YEARS
      S/O. NANU, RESIDING AT PANACHILAMKANDATHIL SREESAILAM,
      ADOOR, PATHANAMTHITTA.

   OP (Civil) praying inter alia that in the circumstances stated in the
affidavit filed along with the OP(C) the High Court be pleased to stay all
further proceedings in E.A 17/2015 in EP 44/2014 in O.S 414/2010 on the
file of Munsiff Court Adoor in the interest of Justice.


  This petition coming on for admission upon perusing the petition and
the affidavit filed in support of OP(C) and upon hearing the arguments of
Smt. BINDU SREEKUMAR, Advocate for the petitioner, the court passed
the following.
 OP(C) 640/2021       2/3

                                                  [pto]




    For information purpose only




                 ORDER

10-03-2021 Sd/-

T.V.ANILKUMAR,JUDGE

/true copy/ Sd/-

OP(C) 640/2021 3/3

ASSISTANT REGISTRAR

For information purpose only