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Niveditha S. vs Selvadasan
2021 Latest Caselaw 8094 Ker

Citation : 2021 Latest Caselaw 8094 Ker
Judgement Date : 9 March, 2021

Kerala High Court
Niveditha S. vs Selvadasan on 9 March, 2021
         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                              &

     THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH

TUESDAY, THE 09TH DAY OF MARCH 2021 / 18TH PHALGUNA, 1942

                    OP (FC).No.521 OF 2020

   AGAINST THE ORDER/JUDGMENT IN OP 324/2016 OF FAMILY
                   COURT, IRINJALAKUDA


PETITIONERS:

     1        NIVEDITHA S., AGED 26 YEARS, D/O.SINI,
              VARICKANICKAL HOUSE, KUNNATHUPADAM, DESOM,
              VARANTHARAPALLY VILLAGE, MUKUNDAPURAM TALUK,
              TRISSUR DISTRICT.

     2        SINI, AGED 49 YEARS, VARICKANICKAL HOUSE,
              KUNNATHUPADAM, DESOM, VARANTHARAPALLY VILLAGE,
              MUKUNDAPURAM TALUK, TRISSUR DISTRICT.

              BY ADVS.
              SRI.P.YADHU KUMAR
              SHRI.MURALEEDHARAN A.

RESPONDENT:

              SELVADASAN, AGED 60 YEARS, S/O.DHATHRAYA
              PAZHANIMALA, KANYATT UTTARA, VADAVANNUR P.O.,
              PALAKKAD DISTRICT, PIN-678 504.

              R1 BY ADV. SRI.RAJESH CHAKYAT

     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON
09-03-2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 OP (FC).No.521 OF 2020

                           ..2..




                         JUDGMENT

Dated this the 9th day of March 2021

A.Muhamed Mustaque, J

The learned Counsel for the petitioners seeks

permission to withdraw this original petition. Accordingly, this original petition is dismissed as

withdrawn.

All issues and grounds urged in this original

petition are left open.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

DR. KAUSER EDAPPAGATH

JUDGE

PR OP (FC).No.521 OF 2020

..3..

APPENDIX PETITIONERS EXHIBITS:

EXHIBIT P1 TRUE PHOTOCOPY OF THE OP NO.931/2012 FILED BY 2ND PETITIONER BEFORE FAMILY COURT, THRISSUR DATED 18.06.2010.

EXHIBIT P2 TRUE PHOTOCOPY OF THE OP NO.324/2016 FILED BY THE 1ST PETITIONER BEFORE FAMILY COURT, IRINJALAKUDA.

EXHIBIT P3 TRUE PHOTOCOPY OF THE OBJECTION IN OP NO.324/2016 FILED BY THE RESPONDENT DATED 05.08.2017.

EXHIBIT P4 TRUE PHOTOCOPY OF THE OP NO.235/2016 DATED 24.09.2015 FILED BY THE RESPONDENT.

EXHIBIT P5 TRUE COPY OF THE IA NO.1/2020 IN OP NO.324/2016 DATED 29.01.2020.

EXHIBIT P6 TRUE COPY OF THE IA NO.2/2020 IN OP NO.324/2016 AND LIST OF DOCUMENTS DATED 19.02.2020.

 
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