P.V.Kochunarayanan vs K.M.Sajeevan
2021 Latest Caselaw 8068 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

         THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

    TUESDAY, THE 09TH DAY OF MARCH 2021 / 18TH PHALGUNA, 1942

         Con.Case(C).No.192 OF 2021 IN WP(C). 23744/2020

     JUDGMENT IN WP(C) 23744/2020(P) OF HIGH COURT OF KERALA


PETITIONER/S:

                P.V.KOCHUNARAYANAN,
                AGED 70 YEARS,
                S/O. VELAYUDHAN PILLAI, PRESIDENT, KEECHERRY SREE
                RAMAVARMA KERALA PATTARYA SAMAJAM, ARAYANKAVU,
                KULAYAITTIKARA P.O, KOCHI 682 317.

                BY ADV. SRI.V.RAMKUMAR NAMBIAR

RESPONDENT/S:

                K.M.SAJEEVAN,
                AGED 50 YEARS,
                S/O. MADHAVAN., VILLAGE OFFICER, KULAYITTIKKARA
                VILLAGE OFFICE, KANAYANNOOR TALUK, ERNAKULAM DISTRICT
                682 317.




                SMT MABLE C KURIAN, GOVERNMENT PLEADER


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 09.03.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C).No.192 OF 2021

IN WP(C). 23744/2020                      2




                                  JUDGMENT

It is submitted by the learned Government Pleader that the

directions in the judgment have been complied with. The learned counsel

appearing for the petitioner also concurs. Recording the said submission,

the Contempt Case is closed.

SD/-

RAJA VIJAYARAGHAVAN V

JUDGE

sru Con.Case(C).No.192 OF 2021

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A-1 TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN W.P(C) NO. 23744/2020 DATED 10- 11-2020.

ANNEXURE A-2 TRUE COPY OF THE REPRESENTATION DATED 16-

11-2020 SUBMITTED BY THE PETITIONER ALONG WITH ANNEXURE A-1 JUDGMENT

ANNEXURE A-3 TRUE COPY OF THE ACKNOWLEDGMENT CARD DATED 18-11-2020 RECEIVED BY THE RESPONDENT.

ANNEXURE A-4 TRUE COPY OF THE ORDER OF THE TAHASILDAR, KANAYANNUR TALUK BEARING NO.S-10-23086/18 DATED 4.5.2019 OBTAINED UNDER THE RIGHT TO INFORMATION ACT.

RESPONDENT'S/S EXHIBITS:

NIL

//TRUE COPY// P.A.TO JUDGE