For Information Purpose Only vs Ramankutty Warrier
2021 Latest Caselaw 7993 Ker

OP(C) 593/2021                       1/2



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  Present:
                 THE HONOURABLE MR.JUSTICE T.V.ANILKUMAR

            Monday, the 8th day of March 2021/ 17th Phalguna, 1942
                             OP(C) No.593/2021

    For information purpose only
IA No.994/2017 in OS 145/2017 MUNSIFF MAGISTRATE COURT ,
MANNARKAD
CMA No.25/2018 of the ADDITIONAL DISTRICT COURT, OTTAPALAM
PETITIONER
      RAMANKUTTY WARRIER, AGED 70 YEARS
      S/O.RAGHAVA WARRIER, MANEYAMANGALATH VARRYAM,
      EDATHANATTUKARA P.O., MANNARKKAD TALUK,
      PALAKKAD DISTRICT.
RESPONDENT
      JANARDHANAN, AGED 63 YEARS
      S/O.RAMAKRISHNAN, KONGUDIYIL HOUSE, EDATHANATTUKARA
      P.O., MANNARKKAD TALUK, PALAKKAD DISTRICT - 678 582.

   OP (civil) praying inter alia that in the circumstances stated in the
affidavit filed along with the OP(C) the High Court be pleased to order
that the interim attachment ordered on 14-11-2017 will continue pending
disposal of the above Original Petition (C).


  This petition coming on for admission upon perusing the petition and
the affidavit filed in support of OP(C) and upon hearing the arguments of
M/S K.MOHANAKANNAN & H.PRAVEEN (KOTTARAKARA), Advocates for
the petitioner, the court passed the following
                                  ORDER

Admit.

Issue notice to the respondents. Interim order of attachement dated 14-11-2017 passed by the court below will continue for a period of three months. Exhibit P6 order dated 21-01-2021 is temporarily stayed. Post after vacation.

08-03-2021 Sd/-

T.V.ANILKUMAR,JUDGE OP(C) 593/2021 2/2

/true copy/ Sd/-

ASSISTANT REGISTRAR

EXHIBIT P6 - TRUE COPY OF THE JUDGMENT IN CMA 25/2018 DATED 21/1/2021 OF THE ADDITIONAL DISTRICT JUDGE, OTTAPALAM.

For information purpose only hr....